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ITAT Rajkot Bench

3,662 judgments

ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 774/RJT/2025[2004-05]Status: Disposed12/10/2026AY 2004-05

ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 773/RJT/2025[2003-04]Status: Disposed12/10/2026AY 2003-04

ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 771/RJT/2025[2004-05]Status: Disposed12/10/2026AY 2004-05

DIGJAM LIMITED,JAMNAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR

ITA 349/RJT/2025[2021-22]Status: Disposed12/10/2026AY 2021-22

KAILASHBAI MANUBHAI KAHOR,RAJKOT vs THE PR. COMMISSIONER OF INCOME-TAX, RAJKOT-1, RAJKOT, RAJKOT

ITA 347/RJT/2025[2016-17]Status: Disposed12/10/2026AY 2016-17

KISHORBHAI C BHAGTANI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT

ITA 999/RJT/2026[2020-21]Status: Disposed9/10/2026AY 2020-21

KAILASHBEN KANJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER WARD-2(2), RAJKOT

ITA 946/RJT/2026[2024-25]Status: Disposed9/10/2026AY 2024-25

DEVAYATBHAI KALOTARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2, RAJKOT

ITA 679/RJT/2026[2020-21]Status: Disposed9/10/2026AY 2020-21

SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RJAKOT, RAJKOT

ITA 677/RJT/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

JAY CHETAN KOTHARI ,RAJKOT vs )INCOME TAX OFFICER WARD-1(1)(1), RAJKOT

ITA 1173/RJT/2026[2024-25]Status: Disposed9/10/2026AY 2024-25

DIXIT LAXMANBHAI FALDU,RAJKOT vs INCOME TAX OFFICER, WARD-2(6), JAMNAGAR

ITA 1063/RJT/2026[2024-25]Status: Disposed9/10/2026AY 2024-25

MALHAR NITIN BHUPTANI,RAJKOTQ vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE -2(1) , RAJKOT

ITA 1054/RJT/2026[2019-20]Status: Disposed9/10/2026AY 2019-20

KAMLESH SHASHIKANTBHAI DAVE ,MORBI vs INCOME TAX OFFICER WARD -2(2)(1), RAJKOT

ITA 1045/RJT/2026[2024-25]Status: Disposed9/10/2026AY 2024-25

S R P JUTHA 13 RAJKOT VI AND GR S MA,RAJKOT vs ITO WD 1(2)(1) RAJKOT, RAJKOT

ITA 951/RJT/2025[2017-18]Status: Disposed9/10/2026AY 2017-18

DINESHKUMAR CHHAGANLAL MANAVADARIA ,JUNAGADH vs ITO WARD 1, JUNAGADH, JUNAGADH

ITA 837/RJT/2025[2020-21]Status: Disposed9/10/2026AY 2020-21

SHRI DINESHKUMAR CHHAGANLAL MANAVADARIA,JUNAGADH vs INCOME TAX OFFICER, WARD - 1, JUNAGADH, JUNAGADH

ITA 836/RJT/2025[2019-20]Status: Disposed9/10/2026AY 2019-20

R S INDUSTECH PRIVATE LIMITED,GANDHIDHAM vs ITO WARD-2, GANDHIDHAM, GANDHIDHAM

ITA 843/RJT/2026[2018-19]Status: Disposed8/10/2026AY 2018-19

KISHORCHANDRA GIRDHARLAL JOSHI,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI

ITA 613/RJT/2026[2021-22]Status: Disposed8/10/2026AY 2021-22

SHANTILAL MAGANBHAI KALANI,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI

ITA 559/RJT/2026[2021-22]Status: Disposed8/10/2026AY 2021-22

SHANTILAL MAGANBHAI KALANI,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI

ITA 558/RJT/2026[2020-21]Status: Disposed8/10/2026AY 2020-21