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ITAT Rajkot Bench

3,662 judgments

LAKHMAN SHIR,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(2), JAMNAGAR

ITA 498/RJT/2026[2021-22]Status: Disposed8/10/2026AY 2021-22

LAKHMAN SHIR,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(2), JAMNAGAR

ITA 497/RJT/2026[2020-21]Status: Disposed8/10/2026AY 2020-21

KHIMJIBHAI NANJIBHAI BABARIA,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI

ITA 481/RJT/2026[2021-22]Status: Disposed8/10/2026AY 2021-22

KHIMJIBHAI NANJIBHAI BABARIA,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI

ITA 472/RJT/2026[2020-21]Status: Disposed8/10/2026AY 2020-21

KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT

ITA 959/RJT/2026[2021-2022]Status: Disposed7/10/2026AY 2021-2022

KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT

ITA 958/RJT/2026[2020-2021]Status: Disposed7/10/2026AY 2020-2021

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT.

ITA 925/RJT/2026[2021-22]Status: Disposed7/10/2026AY 2021-22

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT

ITA 851/RJT/2026[2020-21]Status: Disposed7/10/2026AY 2020-21

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT / ACIT-2(1), RAJKOT

ITA 759/RJT/2026[2019-20]Status: Disposed7/10/2026AY 2019-20

VISHAL RAMESHBHAI SORATHIYA,RAJKOT vs THE ITO WD 1(1)(1), RAJKOT, RAJKOT

ITA 485/RJT/2026[2020-21]Status: Disposed7/10/2026AY 2020-21

MAYUR HASMUKHBHAI SOJITRA ,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 151/RJT/2026[2019-20]Status: Disposed7/10/2026AY 2019-20

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 1197/RJT/2026[2021-2022]Status: Disposed7/10/2026AY 2021-2022

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 1190/RJT/2026[2020-21]Status: Disposed7/10/2026AY 2020-21

RADHIKA JEWELLERS,PORBANDAR vs ITO WD 2(3), CIT APPEAL, PORBANDAR

ITA 974/RJT/2026[2023-24]Status: Disposed6/10/2026AY 2023-24

BANKIM HARILAL KHATRI,BHUJ vs THE ACIT, CIRCLE, GANDHIDHAM, GANDHIDHAM

ITA 579/RJT/2026[2020-21]Status: Disposed6/10/2026AY 2020-21

AHMAD ABDUL AZIZ KHANANI,KACHCHH vs INCOME TAX OFFICER, WARD- 4 , VERAVAL

ITA 421/RJT/2026[2022-23]Status: Disposed6/10/2026AY 2022-23

JIGNESH KIRTIBHAI SONCHHATRA,RAJKOT vs AO NUMBER 96, JURISDICTION ITO WD 2(2)(1), RKT/, RAJKOT

ITA 856/RJT/2025[2020-21]Status: Disposed6/10/2026AY 2020-21

KRISHNA GINNING AND PRESSING FACTORY,PORBANDAR vs DCIT/ACIT CIRCLE 1 (1), RAJKOT , RAJKOT

ITA 468/RJT/2026[2015-16]Status: Disposed5/10/2026AY 2015-16

RAJNIKANT VAGHELA,RAJKOT vs INCOME TAX OFFICER, WARD -1(2)(1), RAJKOT

ITA 586/RJT/2025[2013-14]Status: Heard5/10/2026AY 2013-14

DELIGHT HYDRAULIC INDUSTRIES,RAJKOT vs ITO WD 3(1)(1), RKT/, RAJKOT

ITA 316/RJT/2025[2015-16]Status: Disposed5/10/2026AY 2015-16