← All Benches
ITAT Rajkot Bench
3,670 judgments
THE ACIT, CIRCLE-2, JAMNAGAR vs M/S. SIYARAM METALS PVT. LTD., JAMNAGAR
ITA 292/RJT/2011[2003-04]Status: Disposed28/6/2019AY 2003-04
SIYARAM METALS PVT. LTD.,JAMNAGAR vs ASSISTANT COMMISIONER OF INCOME TAX, JAMNAGAR
ITA 155/RJT/2011[2003-04]Status: Disposed28/6/2019AY 2003-04
THE DY. COMMR. OF INCOME TAX, CIR. TDS, RAJKOT-GUJARAT vs M/S CLASSIC NETWORK PVT. LTD., RAJKOT-GUJARAT
ITA 375/RJT/2015[2013-14]Status: Disposed27/6/2019AY 2013-14
THE DY. COMMR. INCOME TAX, TDS CIRCLE, RAJKOT-GUJARAT vs M/S CLASSIC NETWORK PVT. LTD., RAJKOT-GUJARAT
ITA 628/RJT/2014[2012-13]Status: Disposed27/6/2019AY 2012-13
M/S BBEL STPL (JV),RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1), RAJKOT-GUJARAT
ITA 173/RJT/2014[2010-11]Status: Disposed27/6/2019AY 2010-11
THE ITO, WARD-1(4), RAJKOT-GUJARAT vs M/S. TARMET BEL JOINT VENTURE, RAJKOT-GUJARAT
ITA 201/RJT/2011[2007-08]Status: Disposed27/6/2019AY 2007-08
THE ITO, WARD-1(4), RAJKOT-GUJARAT vs M/S. TARMET BEL JOINT VENTURE, RAJKOT-GUJARAT
ITA 200/RJT/2011[2006-07]Status: Disposed27/6/2019AY 2006-07
THE ITO, WARD-1(4), RAJKOT-GUJARAT vs M/S. TARMET BEL JOINT VENTURE, RAJKOT-GUJARAT
ITA 199/RJT/2011[2005-06]Status: Disposed27/6/2019AY 2005-06
THE ITO, WARD-1, RAJKOT-GUJARAT vs M/S. BEL-KCL (JV), RAJKOT-GUJARAT
ITA 197/RJT/2011[2006-07]Status: Disposed27/6/2019AY 2006-07
THE ITO, WARD-1, RAJKOT-GUJARAT vs M/S. BEL-KCL (JV), RAJKOT-GUJARAT
ITA 196/RJT/2011[2005-06]Status: Disposed27/6/2019AY 2005-06
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S SWAMINARAYAN VIJAY CARRY TRADE PVT. LTD., BHUJ
ITA 399/RJT/2016[2011-12]Status: Disposed26/6/2019AY 2011-12
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S SWAMINARAYAN VIJAY CARRY TRADE PVT. LTD., BHUJ
ITA 333/RJT/2016[2011-12]Status: Disposed26/6/2019AY 2011-12
SMT. HARSHIDABEN M. POBARU,JAMNAGAR. vs DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR.
ITA 371/RJT/2018[2011-12]Status: Disposed25/6/2019AY 2011-12
HITESH SHAMJIBHAI KATARIA,JAMNAGAR. vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR.
ITA 370/RJT/2018[2014-15]Status: Disposed25/6/2019AY 2014-15
JAYSUKH NANJI KORADIYA,JAMNAGAR vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.
ITA 337/RJT/2018[2014-15]Status: Disposed25/6/2019AY 2014-15
JAYSUKH NANJI KORADIYA,JAMNAGAR vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.
ITA 336/RJT/2018[2013-14]Status: Disposed25/6/2019AY 2013-14
SHRI CHAMUNDA CREDIT COOPERATIVE SOCIETY LTD.,RAJKOT vs INCOME TAX OFFICER,TDS-2, RAJKOT
ITA 32/RJT/2018[2009-10]Status: Disposed25/6/2019AY 2009-10
SHRI BALKRUSHNA RAVICHANDRA MEHTA,MUMBAI vs THE DCIT, CIRCLE-2, RAJKOT, RAJKOT
ITA 408/RJT/2017[1997-98]Status: Disposed25/6/2019AY 1997-98
SHRI BALKRUSHNA RAVICHANDRA MEHTA,MUMBAI vs THE DCIT, CIRCLE-2, RAJKOT, RAJKOT
ITA 407/RJT/2017[1996-97]Status: Disposed25/6/2019AY 1996-97
M/S. KRISHNA DEVELOPERS,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 459/RJT/2015[2012-13]Status: Disposed25/6/2019AY 2012-13
