← All Benches

ITAT Rajkot Bench

3,670 judgments

M/S. KRISHNA DEVELOPERS,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT

ITA 458/RJT/2015[2011-12]Status: Disposed25/6/2019AY 2011-12

M/S. SHREE SIDHNATH ENTERPRISE,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT

ITA 172/RJT/2015[2006-07]Status: Disposed25/6/2019AY 2006-07

M/S SHYAM ENTERPRISE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT

ITA 324/RJT/2014[2009-10]Status: Disposed25/6/2019AY 2009-10

SHRI VELJI RAMJI PINDORIYA, NARANPUR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2, BHUJ

ITA 199/RJT/2014[2009-10]Status: Disposed25/6/2019AY 2009-10

THE ACIT, CENTRAL CIRCLE-1, RAJKOT-GUJARAT vs M/S. SIYARAM METALS PVT. LTD., JAMNAGAR

ITA 350/RJT/2013[2005-06]Status: Disposed25/6/2019AY 2005-06

THE DY. COMMR. OF INCOME TAX, CIR.-2, JAMNAGAR vs THE JAMNAGAR DISTRICT CO. OP. BANK LTD., JAMNAGAR

ITA 247/RJT/2016[2011-12]Status: Disposed17/6/2019AY 2011-12

PARAG MAKANBHAI PARSANA,JAMNAGAR vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.

ITA 353/RJT/2018[2014-15]Status: Disposed31/5/2019AY 2014-15

JAYESHBHAI KANJIBHAI DANGARIYA,JAMNAGAR. vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.

ITA 352/RJT/2018[2014-15]Status: Disposed31/5/2019AY 2014-15

RAKESH BASANTILAL LADDHA,JAMNAGAR. vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.

ITA 351/RJT/2018[2013-14]Status: Disposed31/5/2019AY 2013-14

VISHAL ENTERPRISE,JAMNAGAR vs INCOME TAX OFFICER, TDS-3, JAMNAGAR.

ITA 347/RJT/2018[2013-14]Status: Disposed31/5/2019AY 2013-14

M/S BRIGHT CONSTRUCTION,JAMNAGAR vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR.

ITA 441/RJT/2017[2013-14]Status: Disposed31/5/2019AY 2013-14

M/S RATAN WOODS PVT. LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, RAJKOT-GUJARAT

ITA 65/RJT/2018[2008-09]Status: Disposed30/5/2019AY 2008-09

SHRI LALITBHAI ASHUMAL GANGWANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1), RAJKOT-GUJARAT

ITA 38/RJT/2017[2008-09]Status: Disposed30/5/2019AY 2008-09

SHRI LALITBHAI ASHUMAL GANGWANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1), RAJKOT-GUJARAT

ITA 37/RJT/2017[2007-08]Status: Disposed30/5/2019AY 2007-08

SHRI LALITBHAI ASHUMAL GANGWANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1), RAJKOT-GUJARAT

ITA 36/RJT/2017[2006-07]Status: Disposed30/5/2019AY 2006-07

M/S MIECO BOARD PVT. LTD.,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT

ITA 66/RJT/2018[2013-14]Status: Disposed28/5/2019AY 2013-14

M/S RISHI KIRAN LOGISTIC P. LTD.,GANDHIDHAM vs THE PR. CIT-1, RAHPAR-KUTCH

ITA 156/RJT/2017[2009-10]Status: Disposed28/5/2019AY 2009-10

M/S SANJAY CONSTRUCTION COMPANY,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2), RAJKOT-GUJARAT

ITA 325/RJT/2014[2009-10]Status: Disposed28/5/2019AY 2009-10

NARESHKUMAR R. SAHU,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(3), RAJKOT

ITA 99/RJT/2018[2013-14]Status: Disposed27/5/2019AY 2013-14

M/S RAWMIN MINING & INDUSTRIES PVT. LTD.,PORBANDAR vs THE DY. COMMR. OF INCOME TAX, CIRCLE-2, JAMNAGAR

ITA 420/RJT/2018[2010-11]Status: Disposed27/5/2019AY 2010-11