← All Benches
ITAT Rajkot Bench
3,667 judgments
SHRI ARJANBHAI M. KHUNTI,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(2), JUNAGADH
ITA 319/RJT/2015[2010-11]Status: Disposed27/5/2019AY 2010-11
THE ASSTT. COMMR. INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs M/S KRISHNA DEVELOPERS, RAJKOT-GUJARAT
ITA 620/RJT/2014[2011-12]Status: Disposed27/5/2019AY 2011-12
THE ACIT, CIRCLE-2, JAMNAGAR vs SHRI MILANKUMAR MANHARLALPABARU, JAMNAGAR
ITA 233/RJT/2014[2006-07]Status: Disposed27/5/2019AY 2006-07
SHRI MILANKUMAR M. POBARU,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 55/RJT/2012[2006-07]Status: Disposed27/5/2019AY 2006-07
SHRI KARAMASHIBHAI G. AGHARA,MORBI vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 159/RJT/2017[2013-14]Status: Disposed16/5/2019AY 2013-14
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S SORATHIA VELJI RATNA & CO., ANJAR
ITA 400/RJT/2016[2012-13]Status: Disposed15/5/2019AY 2012-13
JIVAN COMMERCIAL CO-OPERATIVE BANK LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX, RANGE-2, RAJKOT-GUJARAT
ITA 1/RJT/2016[2010-11]Status: Disposed14/5/2019AY 2010-11
THE DCIT, CENTRAL CIRCLE-2, RAJKOT-GUJARAT vs SHRI MANOJ BHAGWANDAS MANSUKHANI, GANDHIDHAM
ITA 218/RJT/2014[2009-10]Status: Disposed9/5/2019AY 2009-10
MEHUL VINODBHAI SANGANI,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT
ITA 305/RJT/2017[2008-09]Status: Disposed26/4/2019AY 2008-09
VINODKUMAR TRIKAMBHAI CHAVDA,RAJKOT vs INCOME TAX OFFICER, WARD-4(1), RAJKOT
ITA 206/RJT/2017[2011-12]Status: Disposed26/4/2019AY 2011-12
DY. COMMR. OF INCOME TAX, JUNAGADH CIRCLE, JUNAGADH vs M/S GUJARAT SIDHEE CEMENT LTD., VERAVAL
ITA 470/RJT/2017[2014-15]Status: Disposed25/4/2019AY 2014-15
THE DY. COMMR. OF INCOME TAX, JUNAGADH CIRCLE, JUNAGADH vs M/S GUJARAT SIDHEE CEMENT LTD., VERAVAL
ITA 408/RJT/2016[2013-14]Status: Disposed25/4/2019AY 2013-14
GUJARAT SIDHEE CEMENT LTD.,VERAVAL vs THE JT. CIT, RANGE-1, JUNAGADH
ITA 191/RJT/2016[2011-12]Status: Disposed25/4/2019AY 2011-12
THE ACIT, JUNAGADH CIRCLE, JUNAGADH vs GUJARAT SIDHEE CEMENT LIMITED, VERAVAL
ITA 243/RJT/2015[2009-10]Status: Disposed25/4/2019AY 2009-10
SHRI BHARAT AMRUTLAL TANK,JAMNAGAR vs THE INCOME TAX OFFICER, INTER. TAXA., RAJKOT-GUJARAT
ITA 161/RJT/2015[2010-11]Status: Disposed25/4/2019AY 2010-11
GUJARAT SIDHEE CEMENT LTD.,VERAVAL vs THE JOINT COMMISSIONER OF INCOME TAX, JUNAGADH
ITA 154/RJT/2015[2009-10]Status: Disposed25/4/2019AY 2009-10
M/S SHRI VENU PIPE INDUSTRIES,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(2), JUNAGADH
ITA 330/RJT/2014[2009-10]Status: Disposed25/4/2019AY 2009-10
JAMNAGAR AREA DEVELOPMENT AUTHORITY,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, (EXEMPTION) CIRCLE-2, AHMEDABAD
ITA 102/RJT/2016[2012-13]Status: Disposed22/4/2019AY 2012-13
LODHIA HASMUKH SHANTIBHAI (HUF),RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT-GUJARAT
ITA 46/RJT/2017[2012-13]Status: Disposed12/4/2019AY 2012-13
M/S. BHAIYA TRANSPORT P. LTD., RAJKOT,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOMETAX, CIRCLE-5, RAJKOT-GUJARAT
ITA 152/RJT/2014[2008-09]Status: Disposed12/4/2019AY 2008-09
