← All Benches
ITAT Rajkot Bench
3,662 judgments
SMT. ALKABEN M. RACHH,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2), RAJKOT-GUJARAT
ITA 538/RJT/2013[2004-05]Status: Disposed8/4/2019AY 2004-05
MUKESHBHAI G. RACHH,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2), RAJKOT-GUJARAT
ITA 537/RJT/2013[2003-04]Status: Disposed8/4/2019AY 2003-04
SHRI RAM FIRE WORKS PVT. LTD.,RAJKOT vs INCOME TAX OFFICER, WARD-2 (1) (4), RAJKOT
ITA 390/RJT/2018[2015-16]Status: Disposed20/3/2019AY 2015-16
THE ITO, WARD-2, BHUJ vs SHRI NAREN GANGJI PINDORIA, BHUJ
ITA 302/RJT/2014[2009-10]Status: Disposed20/3/2019AY 2009-10
ASHUTOSH DEVELOPERS PVT. LTD.,JUNAGADH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, JUNAGADH RANGE, JUNAGADH
ITA 1207/RJT/2010[2006-07]Status: Disposed20/3/2019AY 2006-07
RAJKOT JILLA GAYATRI PARIVAR TRUST,RAJKOT-GUJARAT vs THE COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 52/RJT/2016[-]Status: Disposed19/3/2019
M/S MGM TRADELINK PVT. LTD.,GANDHIDHAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 974/RJT/2010[2005-06]Status: Disposed12/3/2019AY 2005-06
FORTUNE DEVELOPERS,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2, RAJKOT-GUJARAT
ITA 122/RJT/2017[2012-13]Status: Disposed11/3/2019AY 2012-13
SHREE SANATAN ASHRAM CHARITABLE TRUST,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2 (4), AMRELI
ITA 178/RJT/2016[2011-12]Status: Disposed11/3/2019AY 2011-12
NARENDRASINH C. JADEJA,JAMNAGAR vs THE PR. CIT, JAMNAGAR
ITA 26/RJT/2017[2010-11]Status: Disposed6/3/2019AY 2010-11
PRADEEPKUMAR N. VASUDEWANI,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(5), RAJKOT
ITA 243/RJT/2017[2008-09]Status: Disposed6/3/2019AY 2008-09
HIRAVATI MARINE PRODUCTS PVT. LTD.,PORBANDAR vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-2, JAMNAGAR
ITA 306/RJT/2013[2008-09]Status: Disposed5/3/2019AY 2008-09
THE ACIT, CIRCLE-2, JAMNAGAR vs M/S HIRAVATI MARINE PRODUCTS (P) LTD., PORBANDAR
ITA 947/RJT/2010[2007-08]Status: Disposed5/3/2019AY 2007-08
DHARAMDAS MANGALDAS SHADIJA, SURAT,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(2), JUNAGADH
ITA 96/RJT/2014[2007-08]Status: Disposed4/3/2019AY 2007-08
ASHOK BALDEV KAPOOR,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT
ITA 75/RJT/2014[2009-10]Status: Disposed4/3/2019AY 2009-10
BHARATBHAI NARSHIBHAI PATEL,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, RAJKOT-GUJARAT
ITA 47/RJT/2014[2009-10]Status: Disposed4/3/2019AY 2009-10
M/S. SARJAN CONSTRUCTION P. LTD., RAJULA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JUNAGADH
ITA 46/RJT/2014[2009-10]Status: Disposed4/3/2019AY 2009-10
DARSHANA PIYUSH VORA,JAMNAGAR vs PR. COMMR. OF INCOME TAX, JAMNAGAR
ITA 158/RJT/2016[2011-12]Status: Disposed28/2/2019AY 2011-12
THE ACIT, CIRCLE-3, JAMNAGAR vs SHRI JATINDRA HOWANDAS MOHAN, JAMNAGAR
ITA 325/RJT/2011[2008-09]Status: Disposed28/2/2019AY 2008-09
M/S. JAY ENTERPRISE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(1), RAJKOT-GUJARAT
ITA 201/RJT/2012[2008-09]Status: Heard27/2/2019AY 2008-09