← All Benches
ITAT Rajkot Bench
3,657 judgments
SHRI PRAKASHBHAI D. THAKKAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(2)(5), RAJKOT-GUJARAT
ITA 119/RJT/2017[2007-08]Status: Disposed20/2/2019AY 2007-08
M/S. PAWAN INDUSTRIES,KESHOD vs THE INCOME TAX OFFICER, WARD-1(1), JUNAGADH
ITA 242/RJT/2014[2005-06]Status: Disposed18/2/2019AY 2005-06
SMT. KAJALBEN N. GONDALIYA,JUNAGADH vs THE INCOME TAX OFFICER, WD-1(2), JUNAGADH
ITA 713/RJT/2014[2010-11]Status: Disposed13/2/2019AY 2010-11
THE ASSISTANT COMMR. OF INCOME TAX, JUNAGADH CIRCLE, JUNAGADH vs SMT. GRACY KUTHUMKAL THOMAS, VERAVAL
ITA 542/RJT/2015[2011-12]Status: Disposed11/2/2019AY 2011-12
SHRI DEVJI VAGHJI PATEL,RAHPAR-KUTCH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, GANDHIDHAM RANGE, GANDHIDHAM
ITA 943/RJT/2010[2005-06]Status: Disposed11/2/2019AY 2005-06
SMT. ILLABEN JAYANTKUMAR DOSHI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(2), RAJKOT-GUJARAT
ITA 124/RJT/2017[2012-13]Status: Disposed4/2/2019AY 2012-13
SHRI RAHENDRASINH P. JADEJA,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 562/RJT/2014[2008-09]Status: Disposed1/2/2019AY 2008-09
SHILPA ROHIT THAKKAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(4), RAJKOT-GUJARAT
ITA 403/RJT/2013[2009-10]Status: Disposed1/2/2019AY 2009-10
SHRI BABULAL G. CHUDASAMA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-4(1), RAJKOT-GUJARAT
ITA 981/RJT/2010[2000-01]Status: Disposed1/2/2019AY 2000-01
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S RISHI KIRAN LOGISTICS P. LTD., GANDHIDHAM
ITA 379/RJT/2016[2011-12]Status: Disposed31/1/2019AY 2011-12
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S RISHI KIRAN LOGISTICS P. LTD., GANDHIDHAM
ITA 349/RJT/2016[2012-13]Status: Disposed31/1/2019AY 2012-13
M/S. RISHI KIRAN LOGISTICS PVT. LTD.,GANDHIDHAM vs THE JOINT COMMR. OF INCOME TAX, GANDHIDHAM
ITA 160/RJT/2015[2010-11]Status: Disposed31/1/2019AY 2010-11
SHRI GHELABHAI POPATBHAI SHINGALA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-2(3), RAJKOT-GUJARAT
ITA 742/RJT/2014[2008-09]Status: Disposed31/1/2019AY 2008-09
SHRI TULSIBHAI DEVRAJBHAI PATEL,MORBI vs THE INCOME TAX OFFICER, WARD-5(3), MORBI
ITA 357/RJT/2014[2003-04]Status: Disposed31/1/2019AY 2003-04
SMT. VAISHALIBA M. JADEJA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 317/RJT/2014[2010-11]Status: Disposed30/1/2019AY 2010-11
SHRI VASHRAMBHAI GHELABHAI RAMANI,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CEN.CIR.-2, RAJKOT-GUJARAT
ITA 452/RJT/2013[2009-10]Status: Disposed18/1/2019AY 2009-10
M/S. NAMRATA COMPLEX,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 249/RJT/2013[2004-05]Status: Disposed15/1/2019AY 2004-05
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 337/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 336/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 335/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
