THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs. M/S RISHI KIRAN LOGISTICS P. LTD., GANDHIDHAM

PDF · subscribers
ITA 349/RJT/2016Status: DisposedITAT Rajkot31 January 2019AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →