← All Benches
ITAT Rajkot Bench
3,662 judgments
M/S. SUNHILL CERAMICS PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 191/RJT/2013[2004-05]Status: Disposed16/1/2018AY 2004-05
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 104/RJT/2013[2007-08]Status: Disposed16/1/2018AY 2007-08
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 103/RJT/2013[2006-07]Status: Disposed16/1/2018AY 2006-07
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 102/RJT/2013[2005-06]Status: Disposed16/1/2018AY 2005-06
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 101/RJT/2013[2004-05]Status: Disposed16/1/2018AY 2004-05
NIRMAL B. CHAVDA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT-GUJARAT
ITA 74/RJT/2017[2008-09]Status: Disposed11/1/2018AY 2008-09
SHRI UMARBHAI B. NOTIYAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3)(3), RAJKOT-GUJARAT
ITA 68/RJT/2017[2008-09]Status: Disposed11/1/2018AY 2008-09
JAYANT JAYSIYARAM DUGDHALAYA,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 430/RJT/2013[2003-04]Status: Disposed11/1/2018AY 2003-04
M/S R. M. ENTERPRISE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), RAJKOT-GUJARAT
ITA 30/RJT/2017[2006-07]Status: Disposed5/1/2018AY 2006-07
THE INCOME TAX OFFICER, TDS-2, RAJKOT-GUJARAT vs M/S SHREEJI CONSTRUCTION CO., RAJKOT-GUJARAT
ITA 27/RJT/2017[2013-14]Status: Disposed5/1/2018AY 2013-14
THE INCOME TAX OFFICER, TDS-2, RAJKOT-GUJARAT vs M/S SHREEJI CONSTRUCTION CO., RAJKOT-GUJARAT
ITA 193/RJT/2017[2014-15]Status: Disposed5/1/2018AY 2014-15
M/S METALLIC AUTO LINERS P. LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2(1), RAJKOT-GUJARAT
ITA 190/RJT/2017[2012-13]Status: Disposed5/1/2018AY 2012-13
JAYSHRI SILK PROCESSING MILLS P. LTD.,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 169/RJT/2017[2005-06]Status: Disposed5/1/2018AY 2005-06
RANJIT D. RATHOD,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 132/RJT/2017[2012-13]Status: Disposed5/1/2018AY 2012-13
THE ITO, WARD-1(3), RAJKOT-GUJARAT vs M/S. KRANTI EXTRUSTION CRAFT PVT. LTD., RAJKOT-GUJARAT
ITA 427/RJT/2013[2007-08]Status: Disposed5/1/2018AY 2007-08
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs SHRI JAYANTILAL P. SATIKUNVER, RAJKOT-GUJARAT
ITA 563/RJT/2012[2007-08]Status: Disposed5/1/2018AY 2007-08
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs SHRI JAYANTILAL P. SATIKUNVAR, RAJKOT-GUJARAT
ITA 400/RJT/2011[2008-09]Status: Disposed5/1/2018AY 2008-09
THE ITO, WARD-1, RAJKOT-GUJARAT vs ASHOK GONDHIYA MEMORIAL TRUST, RAJKOT-GUJARAT
ITA 433/RJT/2016[2009-10]Status: Disposed4/1/2018AY 2009-10
THE DCIT, CENTRAL CIRCLE-2, RAJKOT-GUJARAT vs SHRI VASHRAMBHAI G. RAMANI, RAJKOT-GUJARAT
ITA 495/RJT/2013[2008-09]Status: Disposed4/1/2018AY 2008-09
THE ASSISTANT COMMISSOINER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs SMT. MANISHABEN N. MASHRU, RAJKOT-GUJARAT
ITA 386/RJT/2011[2005-06]Status: Disposed4/1/2018AY 2005-06