THE INCOME TAX OFFICER, TDS-2, RAJKOT-GUJARAT vs. M/S SHREEJI CONSTRUCTION CO., RAJKOT-GUJARAT

PDF · subscribers
ITA 193/RJT/2017Status: DisposedITAT Rajkot05 January 2018AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →