← All Benches

ITAT Rajkot Bench

3,662 judgments

THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S BHIMJI VELJI SORATHIA, ADIPUR-KUTCH

ITA 346/RJT/2016[2012-13]Status: Disposed13/2/2018AY 2012-13

SHRI DEEPAK INDRAKUMAR BHAGCHANDANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM

ITA 144/RJT/2015[2009-10]Status: Disposed12/2/2018AY 2009-10

SHRI JAIN SWETAMBAR MURTIPUJAK TAPAGACHCH SANGH TRUST,RAJKOT-GUJARAT vs THE CIT(EXEM.), AHMEDABAD-GUJARAT

ITA 98/RJT/2017[]Status: Disposed1/2/2018

THE ITO, WARD-1 (2) (1), RAJKOT-GUJARAT vs SHRI INDRAJITSINH BALUBHAI DABHI, GONDAL

ITA 215/RJT/2016[2009-10]Status: Disposed1/2/2018AY 2009-10

M/S GIRNAR COMPLEX,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-2, RAJKOT-GUJARAT

ITA 515/RJT/2014[1994-95]Status: Disposed31/1/2018AY 1994-95

THE ACIT, CIRCLE-2, RAJKOT-GUJARAT vs SHRI NARENDRA J.BHIMANI, RAJKOT-GUJARAT

ITA 411/RJT/2012[2008-09]Status: Disposed31/1/2018AY 2008-09

THE ITO, WARD-1(1), RAJKOT-GUJARAT vs SHRI AMBABHAI K. PATEL, JETPUR

ITA 14/RJT/2012[2008-09]Status: Disposed31/1/2018AY 2008-09

AMBABHAI K.PATEL,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1), RAJKOT-GUJARAT

ITA 473/RJT/2011[2008-09]Status: Disposed31/1/2018AY 2008-09

THE ASSTT. COMMR. INCOME TAX, CIRCLE-(3)1, RAJKOT-GUJARAT vs M/S SAURASHTRA GRAMIN BANK., RAJKOT-GUJARAT

ITA 61/RJT/2015[2008-09]Status: Disposed30/1/2018AY 2008-09

THE ASSTT. DIRECTOR INCOME TAX, CIRCLE-3(1), RAJKOT-GUJARAT vs M/S SAURASHTRA GRAMIN BANK., RAJKOT-GUJARAT

ITA 60/RJT/2015[2007-08]Status: Disposed30/1/2018AY 2007-08

THE DY. COMMR. OF INCOME TAX, CIR.-1, JAMNAGAR vs M/S SEABIRD MARINE SERVICES P. LTD., JAMNAGAR

ITA 549/RJT/2015[2009-10]Status: Disposed30/1/2018AY 2009-10

THE DY. COMMR. OF INCOME TAX, CIR.-1, JAMNAGAR vs M/S SEABIRD MARINE SERVICES P. LTD., JAMNAGAR

ITA 548/RJT/2015[2008-09]Status: Disposed30/1/2018AY 2008-09

THE DY. COMMR. OF INCOME TAX, CIR.-1, JAMNAGAR vs M/S SEABIRD MARINE SERVICES P. LTD., JAMNAGAR

ITA 547/RJT/2015[2007-08]Status: Disposed30/1/2018AY 2007-08

THE INCOME TAX OFFICE, WARD-1(1), JUNAGADH vs M/S. SHREENATHJI BUILDERS, JUNAGADH

ITA 47/RJT/2013[2009-10]Status: Disposed30/1/2018AY 2009-10

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs THE CO. OP. BANK OF RAJKOT LTD., RAJKOT-GUJARAT

ITA 436/RJT/2015[2012-13]Status: Disposed26/1/2018AY 2012-13

THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. ANKUR BUILDERS, RAJKOT-GUJARAT

ITA 262/RJT/2011[2007-08]Status: Disposed23/1/2018AY 2007-08

THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. ANKUR BUILDERS, RAJKOT-GUJARAT

ITA 261/RJT/2011[2006-07]Status: Disposed23/1/2018AY 2006-07

M/S. SHREE BHAGWATI BRIGHT BARS LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT

ITA 231/RJT/2011[2000-01]Status: Disposed23/1/2018AY 2000-01

THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT-GUJARAT vs THE CO. OP. BANK OF RAJKOT LTD., RAJKOT-GUJARAT

ITA 404/RJT/2016[2013-14]Status: Disposed16/1/2018AY 2013-14

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs RAJKOT PEOPLES CO. OP. BANK LTD., RAJKOT-GUJARAT

ITA 415/RJT/2015[2007-08]Status: Disposed16/1/2018AY 2007-08