THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT-GUJARAT vs. THE CO. OP. BANK OF RAJKOT LTD., RAJKOT-GUJARAT

PDF · subscribers
ITA 404/RJT/2016Status: DisposedITAT Rajkot16 January 2018AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →