← All Benches
ITAT Rajkot Bench
3,667 judgments
KAUSHIKKUMAR J. SUREJA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 651/RJT/2012[2005-06]Status: Disposed10/5/2018AY 2005-06
THE ITO, WARD-1(4), RAJKOT-GUJARAT vs M/S. GLOBE CARGO SERVICES, RAJKOT-GUJARAT
ITA 434/RJT/2011[2008-09]Status: Disposed1/5/2018AY 2008-09
SHRI NITINBHAI T. BHUPTANI,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIR.-2(3), RAJKOT-GUJARAT
ITA 182/RJT/2017[2012-13]Status: Disposed18/4/2018AY 2012-13
SHRI NITINBHAI T. BHUPTANI, L.I.C,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIR.-4, RAJKOT-GUJARAT
ITA 14/RJT/2016[2011-12]Status: Disposed18/4/2018AY 2011-12
SHRI NITINBHAI T. BHUPTANI, L.I.C,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIR.-4, RAJKOT-GUJARAT
ITA 13/RJT/2016[2010-11]Status: Disposed18/4/2018AY 2010-11
SHRI JAYANTILAL P. SATIKUNVAR,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX,CIRCLE-5, RAJKOT-GUJARAT
ITA 218/RJT/2016[2008-09]Status: Disposed13/4/2018AY 2008-09
THE DY. COMMR. INCOME TAX, CIRCLE,-1, RAJKOT-GUJARAT vs M/S DIVYA TOURISM PVT. LTD., RAJKOT-GUJARAT
ITA 597/RJT/2014[2009-10]Status: Disposed13/4/2018AY 2009-10
THE DCIT, CIRCLE 1, RAJKOT-GUJARAT vs M/S DIVYA TOURISM PVT LTD, RAJKOT-GUJARAT
ITA 66/RJT/2011[2007-08]Status: Disposed13/4/2018AY 2007-08
THE ASSISTANT COMMISSOINER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs M/S. DIVYA TOURISM PVT. LTD., RAJKOT-GUJARAT
ITA 387/RJT/2011[2008-09]Status: Disposed13/4/2018AY 2008-09
M/S CHIRAI SALT WORKS,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, RAJKOT-GUJARAT
ITA 80/RJT/2017[2012-13]Status: Disposed9/4/2018AY 2012-13
THE INCOME TAX OFFICER, WARD-1, RAJKOT-GUJARAT vs M/S CHIRAI SALT WORKS, GANDHIDHAM
ITA 115/RJT/2017[2012-13]Status: Disposed9/4/2018AY 2012-13
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 16/RJT/2018[2012-13]Status: Disposed1/3/2018AY 2012-13
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 15/RJT/2018[2011-12]Status: Disposed1/3/2018AY 2011-12
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 14/RJT/2018[2010-11]Status: Disposed1/3/2018AY 2010-11
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 13/RJT/2018[2009-10]Status: Disposed1/3/2018AY 2009-10
CHANDRIKABEN C. BHANVADIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-3, RAJKOT-GUJARAT
ITA 463/RJT/2016[2007-08]Status: Disposed1/3/2018AY 2007-08
CHUNILAL G. BHANVADIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-3, RAJKOT-GUJARAT
ITA 462/RJT/2016[2007-08]Status: Disposed1/3/2018AY 2007-08
M/S SHUBHAM GINNING PRESSING PVT. LTD.,JASDAN vs THE COMMR. OF INCOME TAX-II, RAJKOT-GUJARAT
ITA 622/RJT/2014[2010-11]Status: Disposed1/3/2018AY 2010-11
THE DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1, JUNAGADH vs SMT. GRACY KUTHUKMAL THOMAS, VERAVAL
ITA 37/RJT/2013[2009-10]Status: Disposed1/3/2018AY 2009-10
SMT. GRACY KUTHUMKAL THOMAS,VERAVAL vs THE JOINT COMMISSIONER OF INCOME TAX, JUNAGADH RANGE-1, JUNAGADH
ITA 24/RJT/2013[2009-10]Status: Disposed1/3/2018AY 2009-10
