← All Benches
ITAT Rajkot Bench
3,667 judgments
ITALICA FLOOR TILES PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 125/RJT/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
VARMORA GRANITO PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 113/RJT/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
M/S. GOKUL CERAMICS PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 109/RJT/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
M/S. GANGOTRI GLAZED TILES PVT. LTD.,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 105/RJT/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
M/S. GANGA GLAZED TILES PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 100/RJT/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
THE ITO, WARD - 5(3), MORBI vs SHRI DR. KAMLESH GOPALBHAI PATEL, MORBI
ITA 204/RJT/2011[2006-07]Status: Disposed10/8/2018AY 2006-07
HANDYTANKERS K/S AGENT OF F.B. MAERSK TANKERS C/O ATLANTIC SHIPPING PVT. LTD.,SIKKA vs THE DY. COMMR. OF INCOME TAX, (INTERNATIONAL TAXATION), RAJKOT-GUJARAT
ITA 91/RJT/2016[2014-15]Status: Disposed9/8/2018AY 2014-15
LR2 MANAGEMENT K/S AGENT OF PRINCIPAL FREIGHT BENEFICIARY, INTEROCEAN SHIPPING (I) PVT. LTD.,JAMNAGAR vs THE INCOME TAX OFFICER, (INTER. TAXA.), RAJKOT-GUJARAT
ITA 276/RJT/2015[2013-14]Status: Disposed9/8/2018AY 2013-14
LR2 MANAGEMENT K/S (AS FOREIGN COMMR. MANAGER/AGENT OF PRINCIPAL FREIGHT BENEFICIARY, TORM A/S MAERSK TANKERS SINGAPORE P. LTD.,SIKKA vs THE INCOME TAX OFFICER, INTER. TAXA., RAJKOT-GUJARAT
ITA 756/RJT/2014[2013-14]Status: Disposed9/8/2018AY 2013-14
SHRI JIGNESH CHANDULAL HIRPARA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(2), RAJKOT-GUJARAT
ITA 45/RJT/2015[2008-09]Status: Disposed8/8/2018AY 2008-09
M/S. JAY ENTERPRISE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(1), RAJKOT-GUJARAT
ITA 595/RJT/2012[2006-07]Status: Disposed27/7/2018AY 2006-07
BANK EMPLOYEE'S CONSUMER AND CREDIT CO-OP. SOCIETY LTD.,JAMNAGAR. vs INCOME TAX OFFICER, WARD-2(5), JAMNAGAR.
ITA 215/RJT/2018[2014-15]Status: Disposed13/7/2018AY 2014-15
SHRI KEYUR N. PANCHANI, L/R. OF LATE SHRI NARENDRA G. PANCHANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 490/RJT/2014[2006-07]Status: Disposed13/7/2018AY 2006-07
SHRI ADAM SULEMAN DURVESH,JUNAGADH vs THE JCIT, RANGE-1, JUNAGADH
ITA 89/RJT/2017[2009-10]Status: Disposed18/6/2018AY 2009-10
THE ACIT, CIRCLE-1, JUNAGADH vs M/S. ADAM SULEMAN DURVESH, JUNAGADH
ITA 371/RJT/2014[2009-10]Status: Disposed18/6/2018AY 2009-10
THE ITO, WARD-(2)(4), PORBANDAR vs M/S. VIRGIN LOGISTICS, PORBANDAR
ITA 384/RJT/2015[2012-13]Status: Disposed12/6/2018AY 2012-13
SAURASHTRA GRAMIN BANK,RAJKOT-GUJARAT vs THE COMMISSIONER OF INCOME TAX-III, RAJKOT-GUJARAT
ITA 158/RJT/2014[2010-11]Status: Disposed11/5/2018AY 2010-11
M/S SHIV SHIPPING SERVICES,GANDHIDHAM vs THE DY. COMMR. INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 153/RJT/2018[2010-11]Status: Disposed10/5/2018AY 2010-11
SHRI PRAVINCHANDRA KARSHANBHAI BHADALIA,RAJKOT vs THE ITO, WARD-3(1)(1), RAJKOT
ITA 140/RJT/2018[2008-09]Status: Disposed10/5/2018AY 2008-09
SHRI SHAMJIBHAI T. AHIR,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 33/RJT/2014[2009-10]Status: Disposed10/5/2018AY 2009-10