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THE DY. COMMR. OF INCOME TAX, CIR.-1,, JAMNAGAR vs M/S SEABIRD MARINE SERVICES P. LTD.,, JAMNAGAR | BharatTax
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THE DY. COMMR. OF INCOME TAX, CIR.-1,, JAMNAGAR vs. M/S SEABIRD MARINE SERVICES P. LTD.,, JAMNAGAR
THE DY. COMMR. OF INCOME TAX, CIR.-1,, JAMNAGAR vs. M/S SEABIRD MARINE SERVICES P. LTD.,, JAMNAGAR
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ITA 549/RJT/2015
Status: Disposed
ITAT Rajkot
30 January 2018
AY 2009-10
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