← All Benches
ITAT Rajkot Bench
3,667 judgments
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S RISHI KIRAN LOGISTICS P. LTD., GANDHIDHAM
ITA 349/RJT/2016[2012-13]Status: Disposed31/1/2019AY 2012-13
M/S. RISHI KIRAN LOGISTICS PVT. LTD.,GANDHIDHAM vs THE JOINT COMMR. OF INCOME TAX, GANDHIDHAM
ITA 160/RJT/2015[2010-11]Status: Disposed31/1/2019AY 2010-11
SHRI GHELABHAI POPATBHAI SHINGALA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-2(3), RAJKOT-GUJARAT
ITA 742/RJT/2014[2008-09]Status: Disposed31/1/2019AY 2008-09
SHRI TULSIBHAI DEVRAJBHAI PATEL,MORBI vs THE INCOME TAX OFFICER, WARD-5(3), MORBI
ITA 357/RJT/2014[2003-04]Status: Disposed31/1/2019AY 2003-04
SMT. VAISHALIBA M. JADEJA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 317/RJT/2014[2010-11]Status: Disposed30/1/2019AY 2010-11
SHRI VASHRAMBHAI GHELABHAI RAMANI,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CEN.CIR.-2, RAJKOT-GUJARAT
ITA 452/RJT/2013[2009-10]Status: Disposed18/1/2019AY 2009-10
M/S. NAMRATA COMPLEX,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 249/RJT/2013[2004-05]Status: Disposed15/1/2019AY 2004-05
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 337/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 336/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 335/RJT/2017[2015-16]Status: Disposed28/11/2018AY 2015-16
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 330/RJT/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 329/RJT/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
STATE BANK OF INDIA, SA vs AR PLOT,MORBI
ITA 328/RJT/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 327/RJT/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
SHRI HASMUKH KESHAVLAL KESARIA-HUF,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-2(1), RAJKOT-GUJARAT
ITA 752/RJT/2014[1997-98]Status: Disposed28/11/2018AY 1997-98
THE ITO, WARD-1(1), RAJKOT-GUJARAT vs M/S. DHOLU KCL JPF JV COMPANY, RAJKOT-GUJARAT
ITA 605/RJT/2012[2006-07]Status: Disposed28/11/2018AY 2006-07
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs M/S. FALCON SUBMERSIBLE PVT. LTD., RAJKOT-GUJARAT
ITA 219/RJT/2011[2006-07]Status: Disposed28/11/2018AY 2006-07
M/S. FALCON SUBMERSIBLE PVT. LTD.,RAJKOT-GUJARAT vs THE ADDIDTIONAL COMMISSIONER OF INCOME TAX, RANGE-5, RAJKOT-GUJARAT
ITA 169/RJT/2011[2006-07]Status: Disposed28/11/2018AY 2006-07
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 334/RJT/2017[2014-15]Status: Disposed28/11/2018AY 2014-15
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 333/RJT/2017[2014-15]Status: Disposed28/11/2018AY 2014-15
