M/S. FALCON SUBMERSIBLE PVT. LTD.,RAJKOT-GUJARAT vs. THE ADDIDTIONAL COMMISSIONER OF INCOME TAX, RANGE-5, RAJKOT-GUJARAT

PDF · subscribers
ITA 169/RJT/2011Status: DisposedITAT Rajkot28 November 2018AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →