← All Benches
ITAT Rajkot Bench
3,667 judgments
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 332/RJT/2017[2014-15]Status: Disposed28/11/2018AY 2014-15
STATE BANK OF INDIA (SA vs AR PLOT),MORBI
ITA 331/RJT/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
THE ASSTT. COMMR. INCOME TAX, CIR.-3(1), RAJKOT-GUJARAT vs M/S KISHAN INFRASTRUCTURE PVT. LTD., RAJKOT-GUJARAT
ITA 695/RJT/2014[2011-12]Status: Disposed16/11/2018AY 2011-12
SHRI PRADEEPSINH D. JADEJA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM
ITA 347/RJT/2013[2008-09]Status: Disposed16/11/2018AY 2008-09
THE ASSISTANT COMMISSIONER OF TAX, CIRCLE-1, RAJKOT-GUJARAT vs M/S. PHOENIX PROJECTS PVT. LTD., RAJKOT-GUJARAT
ITA 551/RJT/2012[2005-06]Status: Disposed16/11/2018AY 2005-06
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S RAJANI DEVELOPERS PVT. LTD., RAJKOT-GUJARAT
ITA 302/RJT/2015[2010-11]Status: Disposed15/11/2018AY 2010-11
RAJENDRASINH B. JADEJA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-3(2), RAJKOT-GUJARAT
ITA 712/RJT/2014[2010-11]Status: Disposed15/11/2018AY 2010-11
THE ITO, WARD-1(1), RAJKOT-GUJARAT vs M/S. HINDUSTAN TRADE OVERSEAS PVT. LTD., RAJKOT-GUJARAT
ITA 289/RJT/2014[2009-10]Status: Disposed15/11/2018AY 2009-10
ASHOKKUMAR T. SONI,SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-2, SURENDRANAGAR
ITA 103/RJT/2014[2009-10]Status: Disposed15/11/2018AY 2009-10
SHRI NARANBHAI GORDHANBHAI GALANI,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 403/RJT/2011[2008-09]Status: Disposed15/11/2018AY 2008-09
M/S. KASHISH ENTERPRISE,BHUJ vs THE INCOME TAX OFFICER, WARD-2, BHUJ
ITA 256/RJT/2014[2009-10]Status: Disposed15/10/2018AY 2009-10
THE ITO, WARD 1(3), RAJKOT-GUJARAT vs M/S PAVAN CONSTRUCTION CO, RAJKOT-GUJARAT
ITA 760/RJT/2010[2005-06]Status: Disposed15/10/2018AY 2005-06
THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR vs M/S. DEEP RECYCLING IND., JAMNAGAR
ITA 324/RJT/2015[2011-12]Status: Disposed8/10/2018AY 2011-12
THE ACIT, CIRCLE-2, JAMNAGAR vs M/S. DEEP RECYCLOING INDUSTRIES, JAMNAGAR
ITA 367/RJT/2013[2010-11]Status: Disposed8/10/2018AY 2010-11
ADHYAKSHYA LOK MELA AMLIKARAN SAMMITTEE,RAJKOT vs INCOME TAX OFFICER, WARD-1, RAJKOT
ITA 284/RJT/2017[2010-11]Status: Disposed5/10/2018AY 2010-11
ADHYAKSHYA LOK MELA AMLIKARAN SAMMITTEE,RAJKOT vs INCOME TAX OFFICER, WARD-1, RAJKOT
ITA 283/RJT/2017[2009-10]Status: Disposed5/10/2018AY 2009-10
THE ASSTT. COMMR. INCOME TAX, CIR.-2(1), RAJKOT-GUJARAT vs M/S CAST & BLOWER CO. (GUJARAT) P. LTD., RAJKOT-GUJARAT
ITA 750/RJT/2014[2011-12]Status: Disposed4/10/2018AY 2011-12
ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM., GANDHIDHAM vs M/S SAFARI FINE CLOTHING PVT. LTD., GANDHIDHAM.
ITA 85/RJT/2018[2011-12]Status: Disposed3/10/2018AY 2011-12
M/S SAFARI FINE CLOTHING PVT. LTD.,GANDHIDHAM. vs ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM., GANDHIDHAM
ITA 30/RJT/2018[2011-12]Status: Disposed3/10/2018AY 2011-12
SHRI KHODIDAS PREMJIBHAI BHAGIYA,RAJKOT-GUJARAT vs THE PR. CIT-3, RAJKOT-GUJARAT
ITA 180/RJT/2017[2013-14]Status: Disposed3/10/2018AY 2013-14