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M/S BBEL STPL (JV),,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1),, RAJKOT-GUJARAT | BharatTax
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M/S BBEL STPL (JV),,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-1(1),, RAJKOT-GUJARAT
M/S BBEL STPL (JV),,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-1(1),, RAJKOT-GUJARAT
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ITA 173/RJT/2014
Status: Disposed
ITAT Rajkot
27 June 2019
AY 2010-11
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