← All Benches
ITAT Rajkot Bench
3,670 judgments
THE ASSISTANT COMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT vs M/S. JAY ENTERPRISE, RAJKOT-GUJARAT
ITA 40/RJT/2014[2009-10]Status: Disposed20/8/2019AY 2009-10
THE DCIT, GANDIDHAM CIRCLE, GANDHIDHAM vs M/S. BLUE OCEAN SEA TRANSPORT LTD., GANDHIDHAM
ITA 386/RJT/2014[2009-10]Status: Disposed20/8/2019AY 2009-10
THE DCIT, GANDIDHAM CIRCLE, GANDHIDHAM vs M/S. BLUE OCEAN SEA TRANSPORT LTD., GANDHIDHAM
ITA 385/RJT/2014[2008-09]Status: Disposed20/8/2019AY 2008-09
THE DCIT, CENTRAL CIRCLE-2, RAJKOT-GUJARAT vs SHRI JAMANBHAI D. KALARIA, RAJKOT-GUJARAT
ITA 37/RJT/2014[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ITO, WARD-1(3), RAJKOT-GUJARAT vs M/S. RAGHUVIR COTTON GINNING & PRESSING P. LTD.,
ITA 362/RJT/2014[2009-10]Status: Disposed20/8/2019AY 2009-10
THE ITO, WARD-1(3), RAJKOT-GUJARAT vs M/S. RADHESHYAM FIBRES P. LTD., GONDAL
ITA 263/RJT/2014[2005-06]Status: Disposed20/8/2019AY 2005-06
THE ACIT, CENTRAL CIRCLE-5, RAJKOT-GUJARAT vs M/S. KISHAN INFRASTRUCTURE P. LTD, RAJKOT-GUJARAT
ITA 230/RJT/2014[2008-09]Status: Disposed20/8/2019AY 2008-09
THE ACIT, CENTRAL CIRCLE-5, RAJKOT-GUJARAT vs M/S. KISHAN INFRASTRUCTURE P. LTD, RAJKOT-GUJARAT
ITA 229/RJT/2014[2007-08]Status: Disposed20/8/2019AY 2007-08
THE ACIT, CENTRAL CIRCLE-5, RAJKOT-GUJARAT vs M/S. KISHAN INFRASTRUCTURE P. LTD, RAJKOT-GUJARAT
ITA 228/RJT/2014[2006-07]Status: Disposed20/8/2019AY 2006-07
THE INCOME TAX OFFICE, WARD-2, GANDHIDHAM vs M/S. RACHIT EXPORTS, SURAT
ITA 53/RJT/2013[2009-10]Status: Disposed20/8/2019AY 2009-10
THE INCOME TAX OFFICE, WARD-2, GANDHIDHAM vs M/S. SUNSHINE IMPEX, SURAT
ITA 52/RJT/2013[2009-10]Status: Disposed20/8/2019AY 2009-10
THE ITO, WARD-1(3), RAJKOT-GUJARAT vs M/S. ROYAL GINNING FACTORY, RAJKOT-GUJARAT
ITA 466/RJT/2013[2009-10]Status: Disposed20/8/2019AY 2009-10
THE ACIT, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S. KATIRA CONSTRUCTION LTD., BHUJ
ITA 554/RJT/2012[2008-09]Status: Disposed20/8/2019AY 2008-09
THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. PHOENIX PROJECTS PVT. LTD., RAJKOT-GUJARAT
ITA 494/RJT/2012[2009-10]Status: Disposed20/8/2019AY 2009-10
THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. PATEL INFRA CUTTERS PVT. LTD., RAJKOT-GUJARAT
ITA 492/RJT/2012[2009-10]Status: Disposed20/8/2019AY 2009-10
THE DCIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. PHOENIX PROJECT PVT. LTD., RAJKOT-GUJARAT
ITA 211/RJT/2011[2008-09]Status: Disposed20/8/2019AY 2008-09
THE ACIT, CENTRAL CIRCLE-2, RAJKOT-GUJARAT vs SHRI KORADIA ARVINDBHAI RAGHAVJIBHAI, RAJKOT-GUJARAT
ITA 1281/RJT/2010[2008-09]Status: Disposed20/8/2019AY 2008-09
THE ITO, GANDHIDHAM vs SHRI KARIA HARENDRA MOHANLAL, GANDHIDHAM-KUTCH
ITA 206/RJT/2007[2003-04]Status: Disposed20/8/2019AY 2003-04
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDAM CIRCLE, GANDHIDHAM vs THE GANDHIDHAM CO. OP. BANK LTD., ADIPUR-KUTCH
ITA 12/RJT/2017[2007-08]Status: Disposed7/8/2019AY 2007-08
VASANTABEN RAMESHBHAI SHERASHIYA,MORBI vs ASSTT. COMMR. INCOME TAX, MORBI CIRCLE, MORBI
ITA 48/RJT/2018[2013-14]Status: Disposed6/8/2019AY 2013-14