Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
THE DY. COMMR. OF INCOME TAX, CIR.-2,, JAMNAGAR vs SAURASHTRA CEMENT LTD.,, PORBANDAR | BharatTax
Home
/
THE DY. COMMR. OF INCOME TAX, CIR.-2,, JAMNAGAR vs. SAURASHTRA CEMENT LTD.,, PORBANDAR
THE DY. COMMR. OF INCOME TAX, CIR.-2,, JAMNAGAR vs. SAURASHTRA CEMENT LTD.,, PORBANDAR
Bookmark
Report Error
PDF
ITA 71/RJT/2017
Status: Disposed
ITAT Rajkot
06 August 2019
AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
