← All Benches
ITAT Rajkot Bench
3,672 judgments
ALPHA HI-TECH FUEL LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SNR CIRCLE, SURENDRANAGAR
ITA 67/RJT/2009[2004-05]Status: Disposed18/9/2019AY 2004-05
ALPHA HI-TECH FUEL LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR
ITA 581/RJT/2008[2003-04]Status: Disposed18/9/2019AY 2003-04
ALPHA HI-TECH FUEL LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR
ITA 580/RJT/2008[2002-03]Status: Disposed18/9/2019AY 2002-03
ALPHA HI-TECH FUEL LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR
ITA 579/RJT/2008[2001-02]Status: Disposed18/9/2019AY 2001-02
ALPHA HI-TECH FUEL LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR
ITA 578/RJT/2008[2000-01]Status: Disposed18/9/2019AY 2000-01
KANTILAL DE vs HIBHAI FULETRA,RAJKOT
ITA 464/RJT/2017[2013-14]Status: Disposed17/9/2019AY 2013-14
KANTILAL DE vs HIBHAI FULETRA,RAJKOT
ITA 463/RJT/2017[2012-13]Status: Disposed17/9/2019AY 2012-13
KANTILAL DE vs HIBHAI FULETRA,RAJKOT
ITA 462/RJT/2017[2011-12]Status: Disposed17/9/2019AY 2011-12
JAYESH PRAHLADBHAI DHUKER- HUF,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM., GANDHIDHAM
ITA 67/RJT/2015[2010-11]Status: Disposed17/9/2019AY 2010-11
JAYESH PRAHLADBHAI DHUKER- HUF,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM., GANDHIDHAM
ITA 66/RJT/2015[2008-09]Status: Disposed17/9/2019AY 2008-09
SHRI MANISH DUNGARSHIBHAI HIRPARA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3 (1), JAMNAGAR
ITA 254/RJT/2018[2014-15]Status: Disposed16/9/2019AY 2014-15
SHRI JAYENDRA KANJIBHAI SHAH,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 57/RJT/2013[2006-07]Status: Disposed16/9/2019AY 2006-07
SHRI SADGURU CREDIT CO OPERATIVE SOCIETY LMITED,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 41/RJT/2012[2007-08]Status: Disposed16/9/2019AY 2007-08
SMT. HIRABEN PRAGJIBHAI TALA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1), RAJKOT-GUJARAT
ITA 326/RJT/2014[2006-07]Status: Disposed13/9/2019AY 2006-07
SURESHBHAI MAKANSHI GADESHA vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 73/RJT/2013[2005-06]Status: Disposed13/9/2019AY 2005-06
SURESHBHAI MAKANSHI GADESHA vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 72/RJT/2013[2004-05]Status: Disposed13/9/2019AY 2004-05
GUJARAT SIDHEE CEMENT LTD.,VERAVAL vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, JUNAGADH RANGE-1, JUNAGADH
ITA 320/RJT/2014[2008-09]Status: Disposed11/9/2019AY 2008-09
THE ASSTT. COMMR. INCOME TAX, CIR.-3(1), RAJKOT-GUJARAT vs M/S CAPTAIN POLYPLAST LTD., RAJKOT-GUJARAT
ITA 697/RJT/2014[2010-11]Status: Disposed6/9/2019AY 2010-11
THE ITO, WARD-2(4), PORBANDAR vs M/S. POOJA SHIPPING CO., PORBANDAR
ITA 474/RJT/2012[2009-10]Status: Disposed5/9/2019AY 2009-10
SHRI PRAVINCHANDRA J. GONDHIA,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(1), JUNAGADH
ITA 23/RJT/2015[2007-08]Status: Disposed3/9/2019AY 2007-08
