← All Benches
ITAT Rajkot Bench
3,672 judgments
M/S. SURENDRANAGAR DISTRICT CO-OP. MILK PRODUCERS UNION LTD.,SURENDRANAGAR vs THE DCIT, SURENDRANAGR CIRCLE, SURENDRANAGAR
ITA 262/RJT/2018[2012-13]Status: Disposed20/9/2019AY 2012-13
BHARAT N. PATEL,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2, RAJKOT-GUJARAT
ITA 123/RJT/2017[2012-13]Status: Disposed20/9/2019AY 2012-13
M/S SHIVAM MARKETING,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2), RAJKOT-GUJARAT
ITA 254/RJT/2016[2008-09]Status: Disposed20/9/2019AY 2008-09
SHRI JAYANTIBHAI DE vs HIBHAI MANANI,RAJKOT-GUJARAT
ITA 223/RJT/2015[2010-11]Status: Disposed20/9/2019AY 2010-11
THE ITO, WARD-3(2), JAMNAGAR vs SMT. NIRMALABEN C. VORA, JAMNAGAR
ITA 664/RJT/2014[2003-04]Status: Disposed20/9/2019AY 2003-04
THE ITO, WARD-3(2), JAMNAGAR vs SMT. NIRMALABEN C. VORA, JAMNAGAR
ITA 663/RJT/2014[2003-04]Status: Disposed20/9/2019AY 2003-04
THE ITO, WARD-3(1), JAMNAGAR vs LATE SHRI CHANDRAKANT C. VORA, L/H NIRMALA C. VORA, JAMNAGAR
ITA 662/RJT/2014[2003-04]Status: Disposed20/9/2019AY 2003-04
THE ITO, WARD-3(1), JAMNAGAR vs LATE SHRI CHANDRAKANT C. VORA, L/H NIRMALA C. VORA, JAMNAGAR
ITA 661/RJT/2014[2003-04]Status: Disposed20/9/2019AY 2003-04
THE ITO, WARD-2(2), JAMNAGAR vs SMT. SHITALBEN SAURABH VORA, JAMNAGAR
ITA 651/RJT/2014[2003-04]Status: Disposed20/9/2019AY 2003-04
KALPESHBHAI KIRITBHAI KAPURIA,RAJKOT vs INCOME TAX OFFICER, WARD-2(2)(3), RAJKOT
ITA 346/RJT/2017[2013-14]Status: Disposed19/9/2019AY 2013-14
DY. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT vs M/S TOPLAND FINCORP, RAJKOT
ITA 199/RJT/2017[2013-14]Status: Disposed19/9/2019AY 2013-14
GAYATRI GYAN MANDIR CHARITABLE TRUST,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1 (1), JUNAGADH
ITA 304/RJT/2016[2013-14]Status: Disposed19/9/2019AY 2013-14
SMT. VARSHA ROHIT RAVANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 302/RJT/2016[2011-12]Status: Disposed19/9/2019AY 2011-12
SHRI HARENDRA MOHANLAL KARIA (H/C DIRECTION),GANDHIDHAM vs THE ITO, WARD-1, GANDHIDHAM
ITA 51/RJT/2007[2003-04]Status: Disposed19/9/2019AY 2003-04
JAYSHRI SILK PROCESSING MILLS P. LTD.,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 172/RJT/2017[2009-10]Status: Disposed18/9/2019AY 2009-10
JAYSHRI SILK PROCESSING MILLS P. LTD.,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 171/RJT/2017[2008-09]Status: Disposed18/9/2019AY 2008-09
JAYSHRI SILK PROCESSING MILLS P. LTD.,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 170/RJT/2017[2006-07]Status: Disposed18/9/2019AY 2006-07
SHRI DINESHBHAI CHHANABHAI KACCHADIYA (PATEL),JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 520/RJT/2012[2007-08]Status: Disposed18/9/2019AY 2007-08
SHRI DINESHBHAI CHHANABHAI KACCHADIYA (PATEL),JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 519/RJT/2012[2007-08]Status: Disposed18/9/2019AY 2007-08
SHRI RAMESH CHHANABHAI KACCHADIYA (PATEL),JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 518/RJT/2012[2006-07]Status: Disposed18/9/2019AY 2006-07
