← All Benches
ITAT Rajkot Bench
3,677 judgments
SMT. CHANDRAKALA M. JUNEJA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM
ITA 930/RJT/2010[2005-06]Status: Disposed18/10/2019AY 2005-06
SHRI TARJITSINGH B. BATTH,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM., GANDHIDHAM
ITA 33/RJT/2015[2010-11]Status: Disposed16/10/2019AY 2010-11
THE ACIT, GANDHIAM CIRCLE, GANDHIDHAM vs SHRI HARISH GOVIND GORASIYA, BHUJ
ITA 497/RJT/2013[2009-10]Status: Disposed16/10/2019AY 2009-10
SHRI PIYUSH C. VASOYA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 587/RJT/2014[2010-11]Status: Disposed15/10/2019AY 2010-11
ASIF LATIFBHAI KHIMANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), RAJKOT-GUJARAT
ITA 459/RJT/2014[2009-10]Status: Disposed15/10/2019AY 2009-10
ASIF LATIFBHAI KHIMANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), RAJKOT-GUJARAT
ITA 458/RJT/2014[2008-09]Status: Disposed15/10/2019AY 2008-09
BIPINKUMAR BHAKTIRAM NIMAVAT,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(3), RAJKOT-GUJARAT
ITA 22/RJT/2017[2009-10]Status: Disposed11/10/2019AY 2009-10
RAJESHBHAI P. JOSHI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3)(2), RAJKOT-GUJARAT
ITA 19/RJT/2017[2001-02]Status: Disposed11/10/2019AY 2001-02
HARESHBHAI P. JOSHI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3)(2), RAJKOT-GUJARAT
ITA 18/RJT/2017[2001-02]Status: Disposed11/10/2019AY 2001-02
ASHOKBHAI JAMNADAS PATEL,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(1)(3), RAJKOT-GUJARAT
ITA 251/RJT/2017[2007-08]Status: Disposed3/10/2019AY 2007-08
VIJAYBHAI T. DHOLAKIYA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT-GUJARAT
ITA 24/RJT/2017[2012-13]Status: Disposed3/10/2019AY 2012-13
MEETABEN PRAFULBHAI MANDLIA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3)(1), RAJKOT-GUJARAT
ITA 118/RJT/2017[2012-13]Status: Disposed3/10/2019AY 2012-13
RANJIT D. RATHOD,DELWADA vs INCOME TAX OFFICER, WARD-1(3), RAJKOT
ITA 214/RJT/2017[2011-12]Status: Disposed1/10/2019AY 2011-12
PRATIBHABEN ASHOKKUMAR DAVE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(1), RAJKOT-GUJARAT
ITA 20/RJT/2017[2007-08]Status: Disposed1/10/2019AY 2007-08
RATHOD HOSPITAL EQUIPMENT AND FURNITURE MANUFACTURING CO.,RAJKOT GUJARAT vs THE INCOME TAX OFFICER, WARD 1(3), RAJKOT
ITA 384/RJT/2013[1991-92]Status: Fixed1/10/2019AY 1991-92
RAJESHKUMAR K. NANDANI,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(2), RAJKOT
ITA 23/RJT/2018[2007-08]Status: Disposed23/9/2019AY 2007-08
SHRI TARUN TEJKUMAR DUGAR(HUF),RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 67/RJT/2016[2008-09]Status: Disposed23/9/2019AY 2008-09
SHRI TEJKUMAR M. DUGAR(HUF),RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 66/RJT/2016[2008-09]Status: Disposed23/9/2019AY 2008-09
SHRI TEJKUMAR M. DUGAR(HUF),RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 65/RJT/2016[2007-08]Status: Disposed23/9/2019AY 2007-08
SHAILESH AMRUTLAL KOTECHA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), RAJKOT-GUJARAT
ITA 153/RJT/2014[2005-06]Status: Disposed23/9/2019AY 2005-06
