← All Benches
ITAT Rajkot Bench
3,677 judgments
JYOTIBEN V. MANDALI, L/R OF LATE SHRI VIJAY M. MANDALI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD- 5(1), RAJKOT-GUJARAT
ITA 188/RJT/2014[2004-05]Status: Disposed19/11/2019AY 2004-05
M/S. JAYSHREE FINVEST LTD.,RAJKOT-GUJARAT vs THE ACIT, CIRCLE-5, RAJKOT-GUJARAT
ITA 36/RJT/2018[2010-11]Status: Disposed15/11/2019AY 2010-11
SHREE BILESHWAR KHAND UDYOG KHEDUT SAHAKARI MANDLI LTD.,KODINAR vs THE JT. COMMR. OF INCOME TAX, RANGE-1, JUNAGADH
ITA 633/RJT/2014[2009-10]Status: Disposed25/10/2019AY 2009-10
KARANBHAI BHARATBHAI GANGDEV,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT
ITA 139/RJT/2014[2008-09]Status: Disposed25/10/2019AY 2008-09
SHRI VASANT VASHRAMBHAI SAPOVADIA,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX,CIR-3, RAJKOT-GUJARAT
ITA 32/RJT/2016[2010-11]Status: Disposed22/10/2019AY 2010-11
THE ITO, WARD-1 (1) (3), RAJKOT-GUJARAT vs M/S SWAPNALOK DEVELOPERS, RAJKOT-GUJARAT
ITA 438/RJT/2015[2007-08]Status: Disposed22/10/2019AY 2007-08
THE DCIT, CIRCLE-1, JUNAGADH vs M/S. MADHVI CONSTRUCTION CO., AMRELI
ITA 38/RJT/2013[2009-10]Status: Disposed22/10/2019AY 2009-10
SHREE DIGVIJAY CEMENT CO. LTD.,SIKKA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 184/RJT/2011[2007-08]Status: Disposed22/10/2019AY 2007-08
RAJKOT DIOCEASE TRUST,RAJKOT vs CIT(A), EXEMPTION, AHMEDABAD
ITA 79/RJT/2019[2011-12]Status: Disposed21/10/2019AY 2011-12
THE DY. COMMR. OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR vs THE SURENDRANAGAR MERCANTILE CO. OP. BANK LTD., SURENDRANAGAR
ITA 470/RJT/2015[2007-08]Status: Disposed21/10/2019AY 2007-08
SHRI LALJIBHAI KHIMJIBHAI PATEL,BHUJ vs THE INCOME TAX OFFICER, WARD-2, BHUJ
ITA 391/RJT/2013[2007-08]Status: Disposed21/10/2019AY 2007-08
SHRI LALJIBHAI KHIMJIBHAI PATEL,BHUJ vs THE INCOME TAX OFFICER, WARD-2, BHUJ
ITA 390/RJT/2013[2006-07]Status: Disposed21/10/2019AY 2006-07
SHRI LALJIBHAI KHIMJIBHAI PATEL,BHUJ vs THE INCOME TAX OFFICER, WARD-2, BHUJ
ITA 389/RJT/2013[2005-06]Status: Disposed21/10/2019AY 2005-06
SHRI LALJIBHAI KHIMJIBHAI PATEL,BHUJ vs THE INCOME TAX OFFICER, WARD-2, BHUJ
ITA 388/RJT/2013[2001-02]Status: Disposed21/10/2019AY 2001-02
SHRI LALJI KHIMJI PATEL,BHUJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-II, RAJKOT-GUJARAT
ITA 715/RJT/2010[2007-08]Status: Disposed21/10/2019AY 2007-08
SHRI LALJI KHIMJI PATEL,BHUJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-II, RAJKOT-GUJARAT
ITA 714/RJT/2010[2006-07]Status: Disposed21/10/2019AY 2006-07
SHRI LALJI KHIMJI PATEL,BHUJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-II, RAJKOT-GUJARAT
ITA 713/RJT/2010[2005-06]Status: Disposed21/10/2019AY 2005-06
SHRI LALJI KHIMJI PATEL,BHUJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-II, RAJKOT-GUJARAT
ITA 712/RJT/2010[2001-02]Status: Disposed21/10/2019AY 2001-02
SMT. JUNEJA CHANDRAKALA MOHINDERKUMAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM
ITA 453/RJT/2013[2005-06]Status: Disposed18/10/2019AY 2005-06
THE ITO, WARD-1, GANDHIDHAM vs SHRI JUNEJA CHANDRAKALA MOHINDER, GANDHIDHAM
ITA 995/RJT/2010[2005-06]Status: Disposed18/10/2019AY 2005-06