← All Benches
ITAT Rajkot Bench
3,677 judgments
SHRI SANJAYBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 176/RJT/2014[2008-09]Status: Disposed28/11/2019AY 2008-09
SHRI SANJAYBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 175/RJT/2014[2007-08]Status: Disposed28/11/2019AY 2007-08
SHRI DINESHBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 174/RJT/2014[2005-06]Status: Disposed28/11/2019AY 2005-06
SHRI KISHOR GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 17/RJT/2014[2006-07]Status: Disposed28/11/2019AY 2006-07
SHRI GHANSHYAMBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 16/RJT/2014[2011-12]Status: Disposed28/11/2019AY 2011-12
SHRI GHANSHYAMBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 15/RJT/2014[2010-11]Status: Disposed28/11/2019AY 2010-11
SHRI GHANSHYAMBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 14/RJT/2014[2007-08]Status: Disposed28/11/2019AY 2007-08
SHRI GHANSHYAMBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 13/RJT/2014[2006-07]Status: Disposed28/11/2019AY 2006-07
M/S MARUTI SALES CORPORATION,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(3), RAJKOT
ITA 98/RJT/2018[2012-13]Status: Disposed27/11/2019AY 2012-13
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 146/RJT/2015[2006-07]Status: Disposed27/11/2019AY 2006-07
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 145/RJT/2015[2005-06]Status: Disposed27/11/2019AY 2005-06
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 125/RJT/2015[2006-07]Status: Disposed27/11/2019AY 2006-07
ISS SHIPPING INDIA PVT. LTD., (AS AGENT FOR MAERSK TANKERS SINGAPORE PTE. LTD., SINGAPORE),NAVI MUMBAI vs DY. COMMR. OF INCOME TAX ( INTERNATIONAL TAXATION), RAJKOT
ITA 430/RJT/2018[2017-18]Status: Disposed21/11/2019AY 2017-18
ISS SHIPPING INDIA PVT. LTD., (AS AGENT FOR MAERSK TANKERS SINGAPORE PTE. LTD., SINGAPORE),NAVI MUMBAI vs DY. COMMR. OF INCOME TAX ( INTERNATIONAL TAXATION), RAJKOT
ITA 429/RJT/2018[2017-18]Status: Disposed21/11/2019AY 2017-18
M/S KRISHNA CREATIVE,RAJKOT-GUJARAT vs THE PR. CIT-2, RAJKOT-GUJARAT
ITA 127/RJT/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
SHRI ARVIND KANTILAL SHAH,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMNAGAR
ITA 302/RJT/2008[2002-03]Status: Disposed20/11/2019AY 2002-03
SHRI LAKHABHAI LIMBABHAI PARSANA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 446/RJT/2014[2007-08]Status: Disposed19/11/2019AY 2007-08
SHRI MAGANLAL LIMBABHAI PARSANA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 445/RJT/2014[2007-08]Status: Disposed19/11/2019AY 2007-08
LATE SHRI TULSIBHAI LIMBABHAI PARSANA, L/R SHRI HARIBHAI T. PARSANA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 444/RJT/2014[2007-08]Status: Disposed19/11/2019AY 2007-08
SMT. HANSABEN MADHUKANT PANDYA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 443/RJT/2014[2007-08]Status: Disposed19/11/2019AY 2007-08
