← All Benches

ITAT Rajkot Bench

3,677 judgments

THE ITO, WARD-1 (1) (4), RAJKOT-GUJARAT vs SHRI MAHENDRABHAI D. ZALAVADIA, RAJKOT-GUJARAT

ITA 610/RJT/2015[2007-08]Status: Disposed29/11/2019AY 2007-08

M/S KISHOR PROJECT PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT

ITA 528/RJT/2014[2007-08]Status: Disposed29/11/2019AY 2007-08

M/S. WINTOP VITRIFIED PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT

ITA 398/RJT/2018[2015-16]Status: Disposed28/11/2019AY 2015-16

M/S. ORFINA CERAMIC PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT

ITA 397/RJT/2018[2015-16]Status: Disposed28/11/2019AY 2015-16

M/S. WINMAX CERAMIC PVT. LTD.,WAKANER vs THE PR. CIT-3, RAJKOT, RAJKOT

ITA 395/RJT/2018[2015-16]Status: Disposed28/11/2019AY 2015-16

M/S. REX CERAMIC PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT, RAJKOT

ITA 394/RJT/2018[2015-16]Status: Disposed28/11/2019AY 2015-16

M/S. WINSUN CERAMIC PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT

ITA 393/RJT/2018[2015-16]Status: Disposed28/11/2019AY 2015-16

HEMJAY CONSTRUCTION CO. P. LTD.,JAMNAGAR. vs INCOME TAX OFFICER, WARD-2(1), JAMNAGAR.

ITA 401/RJT/2017[2012-13]Status: Disposed28/11/2019AY 2012-13

MUKESH COMMOTRADE LIMITED,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR

ITA 155/RJT/2015[2005-06]Status: Disposed28/11/2019AY 2005-06

SHRI SANJAYBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 83/RJT/2014[2011-12]Status: Disposed28/11/2019AY 2011-12

SHRI SANJAYBHAI GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 82/RJT/2014[2009-10]Status: Disposed28/11/2019AY 2009-10

SHRI DINESH GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 81/RJT/2014[2011-12]Status: Disposed28/11/2019AY 2011-12

SHRI DINESH GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 80/RJT/2014[2010-11]Status: Disposed28/11/2019AY 2010-11

SHRI DINESH GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 79/RJT/2014[2007-08]Status: Disposed28/11/2019AY 2007-08

YUNUSBHAI MOHAMAD BHAIYA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT

ITA 670/RJT/2014[2007-08]Status: Disposed28/11/2019AY 2007-08

SHRI DINESHBHAI G. JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 484/RJT/2014[2006-07]Status: Disposed28/11/2019AY 2006-07

SHRI SANJAYBHAI G. JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 483/RJT/2014[2006-07]Status: Disposed28/11/2019AY 2006-07

SHRI KISHOR GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 20/RJT/2014[2011-12]Status: Disposed28/11/2019AY 2011-12

SHRI KISHOR GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 19/RJT/2014[2010-11]Status: Disposed28/11/2019AY 2010-11

SHRI KISHOR GORDHANBHAI JAKSANIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 18/RJT/2014[2007-08]Status: Disposed28/11/2019AY 2007-08