HEMJAY CONSTRUCTION CO. P. LTD.,JAMNAGAR. vs. INCOME TAX OFFICER, WARD-2(1), JAMNAGAR.

PDF · subscribers
ITA 401/RJT/2017Status: DisposedITAT Rajkot28 November 2019AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →