← All Benches

ITAT Rajkot Bench

3,677 judgments

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S VRUNDAVAN CERAMICS PVT. LTD., WANKANER

ITA 480/RJT/2015[2008-09]Status: Disposed20/12/2019AY 2008-09

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S ITALICA FLOOR TILES PVT. LTD., MORBI

ITA 476/RJT/2015[2007-08]Status: Disposed20/12/2019AY 2007-08

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S ITALICA FLOOR TILES PVT. LTD., MORBI

ITA 475/RJT/2015[2006-07]Status: Disposed20/12/2019AY 2006-07

THE DHARANGADHRA PEOPLE'S CO. OP. BANK LTD.,DHRANGADHRA vs THE DY. COMMR. INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR

ITA 131/RJT/2017[2013-14]Status: Disposed18/12/2019AY 2013-14

THE DHARANGADHRA PEOPLE'S CO. OP. BANK LTD.,DHRANGADHRA vs THE DY. COMMR. INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR

ITA 130/RJT/2017[2012-13]Status: Disposed18/12/2019AY 2012-13

SHRI SHAILESH GOPALBHAI AKBARI,RAJKOT-GUJARAT vs THE ADDL. COMMR. INCOME TAX, RANGE-2, RAJKOT-GUJARAT

ITA 666/RJT/2014[2010-11]Status: Disposed18/12/2019AY 2010-11

HEENA MUKESH VARNAVA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(1), JAMNAGAR

ITA 497/RJT/2012[2008-09]Status: Disposed18/12/2019AY 2008-09

SHRI SOLANKI AMRUTLAL RUDABHAI,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIR.-2, JUNAGADH

ITA 724/RJT/2014[2010-11]Status: Disposed17/12/2019AY 2010-11

MADHAV SHARAFI SAHKARI MANDLI LTD.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), RAJKOT-GUJARAT

ITA 48/RJT/2017[2013-14]Status: Disposed12/12/2019AY 2013-14

SMT.AMITA ANKITKUMAR MANSURIA,UPLETA. vs INCOME TAX OFFICER, WARD-2(3)(3), RAJKOT

ITA 298/RJT/2017[2011-12]Status: Disposed12/12/2019AY 2011-12

BHAVESH K. KOTHARI,RAJKOT-GUJARAT vs THE ADDL. COMMMR. INCOME TAX, RANGE-4, RAJKOT-GUJARAT

ITA 559/RJT/2015[2005-06]Status: Disposed12/12/2019AY 2005-06

MEENA AGENCY LTD.,JAMNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT

ITA 491/RJT/2014[2009-10]Status: Disposed12/12/2019AY 2009-10

VIPULKUMAR HEMANTLAL POPAT, UPLETA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(4), RAJKOT-GUJARAT

ITA 321/RJT/2014[2009-10]Status: Disposed12/12/2019AY 2009-10

RAJESHBHAI CHIMANBHAI JAVIA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(4), RAJKOT-GUJARAT

ITA 312/RJT/2014[2009-10]Status: Disposed12/12/2019AY 2009-10

MANUBHAI PRABHUDAS NIMAVAT, WANKANER,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2), RAJKOT-GUJARAT

ITA 276/RJT/2014[2009-10]Status: Disposed12/12/2019AY 2009-10

SHRI GUJARATI MACHHU KATHIA DARJI GNATI TRUST,RAJKOT vs INCOME TAX OFFICER,(EXEMPTION)-1, RAJKOT

ITA 413/RJT/2017[2014-15]Status: Disposed10/12/2019AY 2014-15

HARESHKUMAR L. UDESHI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-4(4), RAJKOT-GUJARAT

ITA 95/RJT/2014[2008-09]Status: Disposed10/12/2019AY 2008-09

BHAVESH K. KOTHARI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-4(2), RAJKOT-GUJARAT

ITA 50/RJT/2014[2005-06]Status: Disposed10/12/2019AY 2005-06

UMA COTTON & OIL INDUSTRIES,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX (OSD), RANGE-2, RAJKOT-GUJARAT

ITA 13/RJT/2013[2008-09]Status: Disposed10/12/2019AY 2008-09

SHRI SHANTILAL JAIN,MUMBAI vs THE INCOME TAX OFFICER, WARD-2, BHUJ

ITA 1063/RJT/2009[2002-03]Status: Disposed10/12/2019AY 2002-03