← All Benches
ITAT Rajkot Bench
3,677 judgments
KUSUMBEN H. VAGADIYA, DHORAJI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), RAJKOT-GUJARAT
ITA 25/RJT/2014[2009-10]Status: Disposed28/2/2020AY 2009-10
THE DCIT, CENTRAL CIRCLE-1, RAJKOT-GUJARAT vs SHRI HITESH MANSUKHLAL BAGDAI, RAJKOT-GUJARAT
ITA 30/RJT/2013[2010-11]Status: Disposed28/2/2020AY 2010-11
INTERMARK SHIPPING AGENCIES P. LTD.,GANDHIDHAM vs THE INCOME TAX OFFICER, TDS-4, GANDHIDHAM
ITA 640/RJT/2012[2010-11]Status: Disposed28/2/2020AY 2010-11
THE DCIT, CIRCLE-1, JUNAGADH vs M/S KESHODWALA FOODS., VERAVAL
ITA 1133/RJT/2010[2007-08]Status: Disposed28/2/2020AY 2007-08
SHRI ANISH V. SHAH,SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-2, SURENDRANAGAR
ITA 41/RJT/2013[2008-09]Status: Disposed27/2/2020AY 2008-09
SMT. DHARMISTHABEN H. SAVDHARIYA,SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-2, SURENDRANAGAR
ITA 611/RJT/2015[2011-12]Status: Disposed20/2/2020AY 2011-12
SMT. DHARMISHTHABEN H. SAVDHARIYA,SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-2, SURENDRANAGAR
ITA 124/RJT/2014[2009-10]Status: Disposed20/2/2020AY 2009-10
LATE SHRI RAGHUVIRBHAI GADHVI, L/H BRIJESH R. GADHVI,JAMNAGAR. vs THE INCOME TAX OFFICER, WARD-3(5), JAMNAGAR.
ITA 461/RJT/2017[2009-10]Status: Disposed24/1/2020AY 2009-10
DHAVAL ANILBHAI KARIA,RAJKOT vs INCOME TAX OFFICER, WARD-2(2)(2), RAJKOT
ITA 213/RJT/2017[2012-13]Status: Disposed24/1/2020AY 2012-13
SHRI ASHOK A. SINGHVI,GANDHIDHAM vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2(3), AHMEDABAD
ITA 133/RJT/2016[2012-13]Status: Disposed24/1/2020AY 2012-13
DR. SUBHASH PETHALJIBHAI CHAVDA AHIR KELAVANI MANDAL, AT : KHAMDHROL,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1), JUNAGADH
ITA 378/RJT/2014[2009-10]Status: Disposed24/1/2020AY 2009-10
M/S AJAY SALT & CHEMICALS,UNA vs I.T.O., WARD-1(3), VERAVAL
ITA 296/RJT/2017[2006-07]Status: Disposed23/1/2020AY 2006-07
ROOPESH K.P.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(3), RAJKOT-GUJARAT
ITA 23/RJT/2017[2011-12]Status: Disposed23/1/2020AY 2011-12
DHARMESH R. CHUDASAMA, SAVARKUNDLA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), AMRELI
ITA 31/RJT/2014[2005-06]Status: Disposed20/1/2020AY 2005-06
SHRI PRASHANT TRIVEDI, PROP. OF KUDOS SHIPPING CORPORATION,BHAVNAGAR vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, GANDHIDHAM
ITA 573/RJT/2012[2010-11]Status: Disposed20/1/2020AY 2010-11
SHRI PRASHANT TRIVEDI, PROP. OF KUDOS SHIPPING CORPORATION,BHAVNAGAR vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, GANDHIDHAM
ITA 572/RJT/2012[2010-11]Status: Disposed20/1/2020AY 2010-11
M/S KANANI TRADING CO.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT-GUJARAT
ITA 120/RJT/2017[2012-13]Status: Disposed7/1/2020AY 2012-13
SHRI JAMANBHAI D. KALARIA,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 8/RJT/2014[2011-12]Status: Disposed6/1/2020AY 2011-12
M/S MARUTINANDAN CONSTRUCTION,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-1(3), RAJKOT-GUJARAT
ITA 737/RJT/2014[2010-11]Status: Disposed6/1/2020AY 2010-11
SHRI LALJIBHAI RAVJIBHAI CHOVATIYA,AMRELI vs THE INCOME TAX OFFICER, WD-2(4), RAJKOT-GUJARAT
ITA 717/RJT/2014[2010-11]Status: Disposed6/1/2020AY 2010-11