THE DCIT, CENTRAL CIRCLE-1, RAJKOT-GUJARAT vs. SHRI HITESH MANSUKHLAL BAGDAI, RAJKOT-GUJARAT

PDF · subscribers
ITA 30/RJT/2013Status: DisposedITAT Rajkot28 February 2020AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →