M/S KANANI TRADING CO.,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT-GUJARAT
ITA 120/RJT/2017Status: DisposedITAT Rajkot07 January 2020AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Ayush Bamaniya vs. State Of Madhya Pradesh Through Secretary Ministry Of Home AffairsMadhya Pradesh · 16 Oct 2026
- Rajesh Patidar vs. Bank Of INDIAMadhya Pradesh · 16 Oct 2026
- Ritik vs. State Of M.P.Madhya Pradesh · 16 Oct 2026
- Lokesh vs. Bank Of Maharashtra Through Branch ManagerMadhya Pradesh · 16 Oct 2026
- Arvind Lunawat vs. Axis Bank LimitedMadhya Pradesh · 16 Oct 2026