← All Benches
ITAT Rajkot Bench
3,677 judgments
DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT vs M/S VASUKI ENTERPRISE, RAJKOT
ITA 421/RJT/2017[2013-14]Status: Disposed28/2/2020AY 2013-14
M/S PATIDAR OIL CAKE INDUSTRIES,DHORAJI vs THE ASSISTANT COMMR. INCOME TAX,CIR-2, RAJKOT-GUJARAT
ITA 51/RJT/2016[2004-05]Status: Disposed28/2/2020AY 2004-05
M/S A. ATULKUMAR & CO.,RAJKOT-GUJARAT vs THE DY.COMMR. OF INCOME TAX, CEN. CIR.-3, RAJKOT-GUJARAT
ITA 389/RJT/2016[2014-15]Status: Disposed28/2/2020AY 2014-15
THE ASSISTANT COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S VARMORA GRANITO P. LTD., WANKANER
ITA 266/RJT/2016[2008-09]Status: Disposed28/2/2020AY 2008-09
THE ASSISTANT COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S VARMORA GRANITO P. LTD., WANKANER
ITA 265/RJT/2016[2007-08]Status: Disposed28/2/2020AY 2007-08
THE DY. COMMR. OF INCOME TAX, CIR.-1, JAMNAGAR vs M/S MEENA AGENCY LTD., JAMNAGAR
ITA 245/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S H.D. ENTERPRISE, BHUJ
ITA 237/RJT/2016[2013-14]Status: Disposed28/2/2020AY 2013-14
THE ASSISTANT COMMR. OF INCOME TAX, JUNAGADH CIRCLE, JUNAGADH vs THE JUNAGADH JILLA SAHAKARI BANK LTD., JUNAGADH
ITA 223/RJT/2016[2009-10]Status: Disposed28/2/2020AY 2009-10
SHRI PRASHANT MANSUKHLAL MEHTA,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX,CIR-3 (1), RAJKOT-GUJARAT
ITA 216/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S H.D. ENTERPRISE, BHUJ
ITA 205/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
THE ITO, WARD-2 (1) (4), RAJKOT-GUJARAT vs PATEL HIGHWAY MANAGEMENT PVT. LTD., RAJKOT-GUJARAT
ITA 203/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
THE DY. COMMR. OF INCOME TAX, CIR.-2, JAMNAGAR vs ADITYA GOPAL EXPORT PRIVATE LIMITED, JAMNAGAR
ITA 17/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 168/RJT/2016[2000-01]Status: Disposed28/2/2020AY 2000-01
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 167/RJT/2016[1999-00]Status: Disposed28/2/2020AY 1999-00
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 166/RJT/2016[1998-99]Status: Disposed28/2/2020AY 1998-99
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 165/RJT/2016[1997-98]Status: Disposed28/2/2020AY 1997-98
THE ITO, WARD-2 (1) (4), RAJKOT-GUJARAT vs M/S JAGJIT BUILDERS AND DEVELOPERS, RAJKOT-GUJARAT
ITA 137/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
SHRI ASHOKKUMAR M. ZINZUWADIA,JUNAGADH vs THE ASSISTANT COMMR. INCOME TAX,CIR-2 (1), RAJKOT-GUJARAT
ITA 128/RJT/2016[2012-13]Status: Disposed28/2/2020AY 2012-13
THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S H.D. ENTERPRISE, BHUJ
ITA 110/RJT/2016[2011-12]Status: Disposed28/2/2020AY 2011-12
THE ACIT, CIRCLE-2, JAMNAGAR vs DIGJAM LTD., JAMNAGAR
ITA 422/RJT/2014[1998-99]Status: Disposed28/2/2020AY 1998-99