← All Benches

ITAT Rajkot Bench

3,677 judgments

LATE ABBASHBHAI ISMAILBHAI SHEKH, L/H. JENAMBEN ABBASBHAI SHEKH,JAMNAGAR vs THE ITO -WARD- 3(5), JNR, /JAMNAGAR

ITA 173/RJT/2019[2011-12]Status: Disposed28/2/2020AY 2011-12

SHREE MANVATA DISCRETIONARY FAMILY TRUST,RAJKOT vs THE DCIT, CPC, BANGALORE

ITA 121/RJT/2019[2016-17]Status: Disposed28/2/2020AY 2016-17

SHREE MONALISA DISCRETIONARY FAMILY TRUST,RAJKOT vs THE ITO, WARD-1 (1) (2), RAJKOT

ITA 120/RJT/2019[2016-17]Status: Disposed28/2/2020AY 2016-17

M/S. PHENIX SPINNING PVT. LTD.,AMRELI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, RAJKOT

ITA 435/RJT/2018[2015-16]Status: Disposed28/2/2020AY 2015-16

M/S. RAMKISHNA SPINNING MILLS PVT. LTD.,AT. MALVIYA PIPALIYA, TAL. LATHI, DIST. AMRELI vs THE PR. COMMISSIONER OF INCOME TAX-3, RAJKOT

ITA 434/RJT/2018[2015-16]Status: Disposed28/2/2020AY 2015-16

RANJITBHAI BALVANTRAI DOD,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT-GUJARAT

ITA 338/RJT/2018[2009-10]Status: Disposed28/2/2020AY 2009-10

VALJIBHAI SURJIBHAI HARSODA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1)(5), RAJKOT, RAJKOT

ITA 301/RJT/2018[2008-09]Status: Disposed28/2/2020AY 2008-09

SHRI GOVINDBHAI K. VADHER,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, WARD-2(1)(2), RAJKOT-GUJARAT

ITA 297/RJT/2018[2007-08]Status: Disposed28/2/2020AY 2007-08

SHRI TEJAS ASHOK SHAH,DHRANGADHRA vs THE INCOME TAX OFFICER, WARD-3, SURENDRANAGAR

ITA 295/RJT/2018[2013-14]Status: Disposed28/2/2020AY 2013-14

SHRI TEJAS ASHOK SHAH,DHRANGADHRA vs THE INCOME TAX OFFICER, WARD-3, SURENDRANAGAR

ITA 294/RJT/2018[2011-12]Status: Disposed28/2/2020AY 2011-12

SHRI SARDAR PATEL CREDIT CO. OP. SOCIETY LTD.,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMNAGAR

ITA 280/RJT/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

THE INCOME TAX OFFICER, WARD-1, MORBI vs M/S. DEV COTTON & OIL INDUSTRIES, AT. SARAYA, LATIPAR ROAD, TAL. TANKARA, DIST. MORBI

ITA 230/RJT/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

SHREE JWALAMUKHI MATAJI,JAMNAGAR vs THE CIT(EXEMPTIONS), AHMEDABAD

ITA 152/RJT/2018[2017-18]Status: Disposed28/2/2020AY 2017-18

DHARMESH R. CHUDASAMA, SAVARKUNDLA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(1)(4), AMRELI

ITA 145/RJT/2018[2009-10]Status: Disposed28/2/2020AY 2009-10

SHRI LALJIBHAI RAVJIBHAI CHOVATIA,AMRELI vs THE ITO WARD-3(1)(4), AMRELI

ITA 144/RJT/2018[2010-11]Status: Disposed28/2/2020AY 2010-11

SWAMI VIVEKANAND CREDIT CO-OPERATIVE SOCIETY LTD.,JAMNAGAR vs INCOME TAX OFFICER, WARD-1(5), JAMNAGAR.

ITA 130/RJT/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

MANJI DEVJI DHANANI,BHUJ vs DY. COMMR. OF INCOME TAX, CEN.CIR.-2, RAJKOT

ITA 104/RJT/2018[2014-15]Status: Disposed28/2/2020AY 2014-15

M/S. SOMNATH ENTERPRISE,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT

ITA 438/RJT/2017[2013-14]Status: Disposed28/2/2020AY 2013-14

M/S VASUKI ENTERPRISE,RAJKOT vs THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT

ITA 437/RJT/2017[2013-14]Status: Disposed28/2/2020AY 2013-14

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT vs M/S. SOMNATH ENTERPRISE, RAJKOT

ITA 424/RJT/2017[2013-14]Status: Disposed28/2/2020AY 2013-14