SHRI GOVINDBHAI K. VADHER,RAJKOT-GUJARAT vs. THE ASSTT. COMMR. INCOME TAX, WARD-2(1)(2), RAJKOT-GUJARAT

PDF · subscribers
ITA 297/RJT/2018Status: DisposedITAT Rajkot28 February 2020AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →