← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S OM KIRTI CONSTRUCTION PVT. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT
ITA 96/RJT/2015[2011-12]Status: Disposed1/6/2020AY 2011-12
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S TIRTH AGRO TECHNOLOGY PVT. LTD., GONDAL
ITA 414/RJT/2015[2012-13]Status: Disposed1/6/2020AY 2012-13
M/S. GUPTA GLOBAL EXIM PVT. LTD.,GANDHIDHAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 214/RJT/2015[2001-02]Status: Disposed1/6/2020AY 2001-02
DIGJAM LIITED (FORMERLY KNOWN AS BIRLA VXL LTD.),JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 1248/RJT/2010[2005-06]Status: Disposed18/3/2020AY 2005-06
THE ACIT, CIR.-2, JAMNAGAR vs SAURASHTRA CEMENT LTD., PORBANDAR
ITA 394/RJT/2015[2012-13]Status: Disposed17/3/2020AY 2012-13
M/S PANCHSHIL EXIM PVT. LTD.,GANDHIDHAM vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2, GANDHIDHAM
ITA 300/RJT/2015[2011-12]Status: Disposed17/3/2020AY 2011-12
SHRI JYOTINDRASINHJI OF GONDAL,GONDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 294/RJT/2014[2005-06]Status: Disposed17/3/2020AY 2005-06
SHRI JYOTINDRASINHJI OF GONDAL,GONDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 293/RJT/2014[2004-05]Status: Disposed17/3/2020AY 2004-05
YAMUNA MOTORS PVT. LTD.,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(2), JAMNAGAR.
ITA 88/RJT/2019[2009-10]Status: Disposed28/2/2020AY 2009-10
SHRI KESHAV CO-OP. CREDIT SOCIETY LTD.,JUNAGADH vs THE PR.CIT-3, RAJKOT
ITA 86/RJT/2019[2014-15]Status: Disposed28/2/2020AY 2014-15
M/S. TIRTH COTTON INDUSTRIES,AMRELI vs THE PR.CIT-3, RAJKOT
ITA 84/RJT/2019[2014-15]Status: Disposed28/2/2020AY 2014-15
SHRI DHIRAJLAL SAVJIBHAI SORATHIYA,VILLAGE- BHUNAVA, TAL-GONDAL, DIST. RAJKOT vs THE INCOME TAX OFFICER-WARD-1(2) (1), RAJKOT
ITA 69/RJT/2019[2009-10]Status: Disposed28/2/2020AY 2009-10
ANUPAM AGENCY,RAJKOT vs THE INCOME TAX OFFICER, WARD-3(1)(3), RAJKOT
ITA 40/RJT/2019[2014-15]Status: Disposed28/2/2020AY 2014-15
SHRI JAMNAGAR VISHA SHRIMALI TAPGACHA SWAMI VATSALYA AYMBIL & DHARMIK FUND KHATU,JAMNAGAR vs THE INCOME TAX OFFICER (EXEMPTION)-WD-2, RAJKOT
ITA 28/RJT/2019[2013-14]Status: Disposed28/2/2020AY 2013-14
SHRI NIRAV PRABHUDAS RANINGA,JAMNAGAR vs THE ITO, WARD-2(5), JAMNAGAR
ITA 238/RJT/2019[2014-15]Status: Disposed28/2/2020AY 2014-15
SHRI VIRAL KISHORKUMAR SHAH,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAJKOT
ITA 22/RJT/2019[2013-14]Status: Disposed28/2/2020AY 2013-14
LATE ABBASHBHAI ISMAILBHAI SHEKH, L/H. JENAMBEN ABBASBHAI SHEKH,JAMNAGAR vs THE ITO -WARD- 3(5), JNR, /JAMNAGAR
ITA 177/RJT/2019[2011-12]Status: Disposed28/2/2020AY 2011-12
LATE ABBASHBHAI ISMAILBHAI SHEKH, L/H. JENAMBEN ABBASBHAI SHEKH,JAMNAGAR vs THE ITO -WARD- 3(5), JNR, /JAMNAGAR
ITA 176/RJT/2019[2011-12]Status: Disposed28/2/2020AY 2011-12
LATE ABBASHBHAI ISMAILBHAI SHEKH, L/H. JENAMBEN ABBASBHAI SHEKH,JAMNAGAR vs THE ITO -WARD- 3(5), JNR, /JAMNAGAR
ITA 175/RJT/2019[2011-12]Status: Disposed28/2/2020AY 2011-12
LATE ABBASHBHAI ISMAILBHAI SHEKH, L/H. JENAMBEN ABBASBHAI SHEKH,JAMNAGAR vs THE ITO -WARD- 3(5), JNR, /JAMNAGAR
ITA 174/RJT/2019[2011-12]Status: Disposed28/2/2020AY 2011-12
