← All Benches
ITAT Rajkot Bench
3,677 judgments
DINESHCHANDRA N. SHAH,JAMNAGAR. vs INCOME TAX OFFICER, WARD-2(5), JAMNAGAR.
ITA 128/RJT/2018[2013-14]Status: Disposed2/6/2020AY 2013-14
RAMESHWAR PIPE INDUSTRIES,KOTHARIA vs INCOME TAX OFFICER, WARD-3(1)(2), RAJKOT
ITA 340/RJT/2017[2013-14]Status: Disposed2/6/2020AY 2013-14
BHARAT NARSHIBHAI PATEL,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), RAJKOT-GUJARAT
ITA 516/RJT/2015[2010-11]Status: Disposed2/6/2020AY 2010-11
M/S RUDRAKSH DETERGENT & CHEMICAL PVT. LTD.,GANDHIDHAM vs THE ASSISTANT COMMR. INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 312/RJT/2015[2010-11]Status: Disposed2/6/2020AY 2010-11
SHRI DILIPBHAI U.UDANI, RAJKOT,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX-III, RAJKOT-GUJARAT
ITA 251/RJT/2014[2009-10]Status: Disposed2/6/2020AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT vs SMT. DHARABEN HARSHADRAI PANDYA, RAJKOT
ITA 22/RJT/2018[2015-16]Status: Disposed1/6/2020AY 2015-16
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S TIRTH AGRO TECHNOLOGY P. LTD., GONDAL
ITA 151/RJT/2017[2014-15]Status: Disposed1/6/2020AY 2014-15
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 124/RJT/2015[2005-06]Status: Disposed1/6/2020AY 2005-06
M/S. GUPLTA GLOBAL EXIM P. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 255/RJT/2014[2005-06]Status: Disposed1/6/2020AY 2005-06
M/S. GUPLTA GLOBAL EXIM P. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 254/RJT/2014[1999-2000]Status: Disposed1/6/2020AY 1999-2000
SHRI NISHANT VITHAL SAVALIYA,SURAT vs PR. COMMISSIONER OF INCOME TAX-3, RAJKOT
ITA 112/RJT/2019[2014-15]Status: Disposed1/6/2020AY 2014-15
M/S SHANTI MULTIPORT INFRAS. P. LTD.,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR
ITA 403/RJT/2018[2015-16]Status: Disposed1/6/2020AY 2015-16
PRANAVKUMAR RAJNIKANTBHAI KANKHARA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(1), JAMNAGAR
ITA 291/RJT/2018[2014-15]Status: Disposed1/6/2020AY 2014-15
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S TIRTH AGRO TECHNOLOGY PVT. LTD., SHAPAR (VERAVAL)
ITA 324/RJT/2016[2013-14]Status: Disposed1/6/2020AY 2013-14
SHRI DINESHBHAI P. SORATHIA,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT
ITA 97/RJT/2015[2011-12]Status: Disposed1/6/2020AY 2011-12
M/S PHOENIX PROJECT PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT
ITA 141/RJT/2015[2003-04]Status: Disposed1/6/2020AY 2003-04
SHRI RAJ KISHORBHAI YADAV,JAMNAGAR vs THE ITO-WARD, 3(2), JAMNAGAR
ITA 230/RJT/2019[2015-16]Status: Disposed1/6/2020AY 2015-16
M/S. DECENT METAL PRODUCTS,JAMNAGAR vs THE ITO, WARD-3 (1), JAMNAGAR
ITA 139/RJT/2019[2010-11]Status: Disposed1/6/2020AY 2010-11
SHRI SHANTILAL MALTIPORT INFRASTRUCTURE PVT. LTD.,JAMNAGAR. vs THE ASST. COMMR. OF INCOME TAX & THE ITO-TDS-CIRCLE-1, JAMNAGAR
ITA 275/RJT/2018[2014-15]Status: Disposed1/6/2020AY 2014-15
M/S PHOENIX PROJECTS PVT. LTD.,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 95/RJT/2016[2011-12]Status: Disposed1/6/2020AY 2011-12