← All Benches
ITAT Rajkot Bench
3,677 judgments
DY. COMMR OF INCOME TAX, CEN. CIR.-1, RAJKOT vs KAMRUDIN MAKHANI, RAJKOT
ITA 420/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14
M/S. KETAN CONSTRUCTION LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 221/RJT/2015[2008-09]Status: Disposed3/6/2020AY 2008-09
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. KETAN CONSTRUCTION LIMITED, RAJKOT-GUJARAT
ITA 201/RJT/2015[2008-09]Status: Disposed3/6/2020AY 2008-09
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. KETAN CONSTRUCTION LIMITED, RAJKOT-GUJARAT
ITA 199/RJT/2015[2005-06]Status: Disposed3/6/2020AY 2005-06
M/S. KETAN CONSTRUCTION LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 222/RJT/2015[2009-10]Status: Disposed3/6/2020AY 2009-10
M/S. KETAN CONSTRUCTION LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 220/RJT/2015[2006-07]Status: Disposed3/6/2020AY 2006-07
M/S. KETAN CONSTRUCTION LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 219/RJT/2015[2005-06]Status: Disposed3/6/2020AY 2005-06
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. KETAN CONSTRUCTION LIMITED, RAJKOT-GUJARAT
ITA 202/RJT/2015[2009-10]Status: Disposed3/6/2020AY 2009-10
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. KETAN CONSTRUCTION LIMITED, RAJKOT-GUJARAT
ITA 200/RJT/2015[2006-07]Status: Disposed3/6/2020AY 2006-07
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT vs M/S SIYARAM METALS PVT. LTD., JAMNAGAR
ITA 227/RJT/2015[2008-09]Status: Disposed2/6/2020AY 2008-09
SHRI MAYANKBHAI P. PAREKH (HUF),GANDHIDHAM-KUTCH vs THE ITO, WARD-1, GANDHIDHAM
ITA 90/RJT/2019[2012-13]Status: Disposed2/6/2020AY 2012-13
M/S. BHAIYA TRANSPORT P. LTD., RAJKOT,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-1(1), RAJKOT-GUJARAT
ITA 65/RJT/2019[2008-09]Status: Disposed2/6/2020AY 2008-09
VARSHABEN NITINBHAI MOLIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (4), RAJKOT
ITA 60/RJT/2019[2014-15]Status: Disposed2/6/2020AY 2014-15
SHRI KHIJADIYA JUTH KHETVISHAYAK SAHAKARI MANDALI LTD.,AT-KHIJADIYA, DIST. RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (5), RAJKOT
ITA 55/RJT/2019[2012-13]Status: Disposed2/6/2020AY 2012-13
MEENA AGENCY LTD.,JAMNAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR-GUJARAT
ITA 43/RJT/2020[2015-16]Status: Disposed2/6/2020AY 2015-16
SMT. CHANDRIKABEN NARANBHAI BHORANIA,MORBI vs ITO, WARD-1, MORBI
ITA 204/RJT/2019[2015-16]Status: Disposed2/6/2020AY 2015-16
SHRI MANISH PUNJABHAI ODEDARA,PORBANDAR vs THE ITO, WARD-2 (4), PORBANDAR
ITA 190/RJT/2019[2015-16]Status: Disposed2/6/2020AY 2015-16
SHRI SAMATBHAI MALABHAI PARMAR,JAMNAGAR vs THE ITO, WARD-3(1), JAMNAGAR
ITA 142/RJT/2018[2013-14]Status: Disposed2/6/2020AY 2013-14
SMT. DAXABEN DILIPBHAI LAL,JAM KHAMBHALIYA vs THE ITO, WARD-1(4), DWARKA
ITA 138/RJT/2018[2013-14]Status: Disposed2/6/2020AY 2013-14
SMT. NAMRATA HIREN LAL,JAM KHAMBHALIYA vs THE ITO, WD-1(4), DWARKA
ITA 137/RJT/2018[2013-14]Status: Disposed2/6/2020AY 2013-14
