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M/S. KETAN CONSTRUCTION LTD.,,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2,, RAJKOT-GUJARAT | BharatTax
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M/S. KETAN CONSTRUCTION LTD.,,RAJKOT-GUJARAT vs. THE DY. COMMR. OF INCOME TAX, CEN. CIR.2,, RAJKOT-GUJARAT
M/S. KETAN CONSTRUCTION LTD.,,RAJKOT-GUJARAT vs. THE DY. COMMR. OF INCOME TAX, CEN. CIR.2,, RAJKOT-GUJARAT
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ITA 220/RJT/2015
Status: Disposed
ITAT Rajkot
03 June 2020
AY 2006-07
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