← All Benches

ITAT Rajkot Bench

3,677 judgments

JYOTSHNABEN CHANDRAKANT BAROT,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), PORBANDAR

ITA 417/RJT/2018[.2015-16]Status: Disposed9/12/2020

NEHA JAYESHKUMAR BAROT,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR

ITA 374/RJT/2018[2015-16]Status: Disposed9/12/2020AY 2015-16

SUNHILL CERAMICS PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIR.-1(1), AHMEDABAD-GUJARAT

ITA 49/RJT/2017[2010-11]Status: Disposed9/12/2020AY 2010-11

SMT. MAMTABEN SANJAYKUMAR MAKADIYA,AHMEDABAD vs THE DCIT, CENTRAL CIRCLE-1, RAJKOT

ITA 14/RJT/2019[2011-12]Status: Disposed3/12/2020AY 2011-12

SMT. MAMTABEN SANJAYKUMAR MAKADIYA,AHMEDABAD vs THE DCIT, CENTRAL CIRCLE-1, RAJKOT

ITA 13/RJT/2019[2010-11]Status: Disposed3/12/2020AY 2010-11

DHARMENDRA VIRJIBHAI VAHDADIYA,MORBI vs THE INCOME TAX OFFICER, WARD-1, MORBI

ITA 247/RJT/2018[2013-14]Status: Disposed3/12/2020AY 2013-14

M/S. MITAL COPPER INDUSTRIES,SHAPER (VERAVAL), TALUKA KOTDA SANGANI, DIST. RAJKOT vs THE ITO, WARD-1 (1) (1), RAJKOT

ITA 178/RJT/2018[2013-14]Status: Disposed3/12/2020AY 2013-14

HANSABEN MAHENDRABHAI FALDU,MORBI vs INCOME TAX OFFICER, WARD-2, MORBI

ITA 121/RJT/2018[2013-14]Status: Disposed3/12/2020AY 2013-14

THE ITO, WARD-3(1), JAMNAGAR vs SHRI MOHANLAL K. JAIN, JAMNAGAR

ITA 344/RJT/2015[2006-07]Status: Disposed3/12/2020AY 2006-07

THE ASSISTANT COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S MOTTO TILES PVT. LTD., MORBI

ITA 306/RJT/2016[2012-13]Status: Disposed12/11/2020AY 2012-13

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S DML EXIM PVT. LTD., RAJKOT-GUJARAT

ITA 27/RJT/2016[2012-13]Status: Disposed28/7/2020AY 2012-13

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S D.M.L. EXIM PVT. LTD., RAJKOT-GUJARAT

ITA 360/RJT/2015[2011-12]Status: Disposed28/7/2020AY 2011-12

M/S. D.M.L. EXIM PVT. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT

ITA 315/RJT/2015[2011-12]Status: Disposed28/7/2020AY 2011-12

SHRI ANIL ABHUBHAI ODEDARA,JAMNAGAR vs THE ITO, WARD-3(1), JAMNAGAR

ITA 141/RJT/2018[2013-14]Status: Disposed29/6/2020AY 2013-14

NARESH KANTILAL ACHARYA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT

ITA 479/RJT/2011[2008-09]Status: Disposed8/6/2020AY 2008-09

KAMRUDIN MAKHANI,RAJKOT vs THE ASSISTANT COMMR OF INCOME TAX, CEN. CIR.-1, RAJKOT

ITA 440/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14

RUKSHANA MAKHANI,RAJKOT vs THE ASSISTANT COMMR. OF INCOME TAX, CEN.CIR.-1, RAJKOT

ITA 436/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14

DY. COMMR. OF INCOME TAX, CEN.CIR.-1, RAJKOT vs RUKSHANA MAKHANI, RAJKOT

ITA 422/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14

SHRI SAMIR KAMRUDDIN MAKHANI,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT

ITA 439/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14

THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT vs SHRI SAMIR KAMRUDDIN MAKHANI, RAJKOT-GUJARAT

ITA 423/RJT/2017[2013-14]Status: Disposed4/6/2020AY 2013-14