← All Benches
ITAT Rajkot Bench
3,677 judgments
SMT. BINDI JAYSHUKHLAL SHAH,THANGADH, SURENDRANAGAR vs THE ITO, WARD-5, SURENDRANAGAR
ITA 100/RJT/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SHRI BABLU MONDAL,JAMNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 94/RJT/2018[2011-12]Status: Disposed28/1/2021AY 2011-12
DHAIRYA RAJESHBHAI KAMDAR,RAJKOT vs INCOME TAX OFFICER, WARD-1(2) (5), RAJKOT
ITA 183/RJT/2018[2012-13]Status: Disposed28/1/2021AY 2012-13
GHANSHYAM KISHORBHAI VORA,RAJKOT vs INCOME TAX OFFICER, WARD-2(3)(5), RAJKOT
ITA 303/RJT/2017[2008-09]Status: Disposed28/1/2021AY 2008-09
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 118/RJT/2018[1999-2000]Status: Disposed21/1/2021AY 1999-2000
TRISUNS EXPORT CORPORATION,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM
ITA 117/RJT/2018[1998-99]Status: Disposed21/1/2021AY 1998-99
SHRI RANJEET MANSHUKHBHAI MARU,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(5), JAMNAGAR
ITA 282/RJT/2018[2014-15]Status: Disposed12/1/2021AY 2014-15
OJAS JAYSUKHLAL DAVE,RAJKOT vs DY. COMMR. INCOME TAX, INTER. TAXA., RAJKOT
ITA 108/RJT/2018[2009-10]Status: Disposed12/1/2021AY 2009-10
SHRI PRABHASHANKAR D. DAVE,RAJKOT-GUJARAT vs INCOME TAX OFFICER, WARD-2(2)(5), RAJKOT-GUJARAT
ITA 398/RJT/2017[2006-07]Status: Disposed12/1/2021AY 2006-07
PRAVINSINH R. CHAUHAN,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 194/RJT/2017[2011-12]Status: Disposed12/1/2021AY 2011-12
THE ITO, WARD-1, BHUJ vs KUTCH GINNING & SPINNING PVT. LTD., BHUJ
ITA 259/RJT/2016[2009-10]Status: Disposed12/1/2021AY 2009-10
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs M/S. SIMPOLO VITRIFIED LTD., MORBI
ITA 303/RJT/2013[2009-10]Status: Disposed12/1/2021AY 2009-10
M/S. JAYDEEP MEDICAL AGENCY,RAJKOT vs THE ITO, WARD-1 (2) (5), RAJKOT
ITA 252/RJT/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
SHRI DHIREN MANSUKH SHAH,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMNAGAR
ITA 443/RJT/2018[2014-15]Status: Disposed7/1/2021AY 2014-15
M/S VENKATESH KARRIER LTD. (AS AGENT OF SWISS SINGAPORE OVERSEAS ENTERPRISE PVT. LTD.),JAMNAGAR vs THE DCIT, INTERNATIONAL TAXATION, RAJKOT-GUJARAT
ITA 416/RJT/2018[2013-14]Status: Disposed7/1/2021AY 2013-14
M/S. MEG PIE CHEMICALS,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (1), RAJKOT
ITA 350/RJT/2018[2012-13]Status: Disposed7/1/2021AY 2012-13
SHRI DHARMENDRA VIRJIBHAI PATEL (HUF),MORBI vs THE INCOME TAX OFFICER, WARD-4, MORBI
ITA 246/RJT/2018[2013-14]Status: Disposed7/1/2021AY 2013-14
KOKILABEN VINAYKANT KOTECHA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(4), VERAVAL
ITA 533/RJT/2013[2009-10]Status: Disposed7/1/2021AY 2009-10
OJAS JAYSUKHLAL DAVE,RAJKOT vs DY. COMMR. INCOME TAX, INTER. TAXA., RAJKOT
ITA 299/RJT/2018[2009-10]Status: Disposed16/12/2020AY 2009-10
THE ASSISTANT COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S ITALICA FLOOR TILES LTD., MORBI
ITA 271/RJT/2016[2012-13]Status: Disposed15/12/2020AY 2012-13
