DHAIRYA RAJESHBHAI KAMDAR,RAJKOT vs. INCOME TAX OFFICER, WARD-1(2) (5), RAJKOT
ITA 183/RJT/2018Status: DisposedITAT Rajkot28 January 2021AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Rishi Stonex vs. The State Of Assam And 5 OthersGauhati · 13 Oct 2026
- Gopal Datt vs. Vishal Kumar SharmaUttarakhand · 13 Oct 2026
- M/S Do Nam Enterprise And Anr vs. The Union Of INDIA And 2 OrsGauhati · 13 Oct 2026
- M Sundaravel vs. The Assistant Commissioner Of Central GST And Central ExciseMadras · 13 Oct 2026
- A.Merchy Clara vs. The Commissioner Of GST And Central Excise (Appeals)Madras · 13 Oct 2026