← All Benches
ITAT Rajkot Bench
3,677 judgments
THE DCIT, CIRCLE-2, JAMNAGAR vs TACON INFRASTRUCTURE PVT. LTD., PORBANDAR
ITA 215/RJT/2019[2013-14]Status: Disposed23/2/2021AY 2013-14
SMT. URMI MAHESHCHANDRA MEHTA,JAMNAGAR vs THE INCOME TAX OFFICER, 1(3), JAMNAGAR, JAMNAGAR
ITA 180/RJT/2019[2015-16]Status: Disposed23/2/2021AY 2015-16
SHRI DE vs INH RAMSINH JADAV,KODINAR, VERAVAL, DIST. JUNAGADH
ITA 52/RJT/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
M/S. J.B. & CONSTRUCTION,JUNAGADH vs THE INCOME TAX OFFICER, WARD-2, JUNAGADH
ITA 268/RJT/2019[2005-06]Status: Disposed22/2/2021AY 2005-06
SHRI NARESHBHAI BACHUBHAI PATEL,MORBI vs THE ITO, WARD-4, SURENDRANAGAR
ITA 207/RJT/2019[2011-12]Status: Disposed22/2/2021AY 2011-12
M/S ANTIQUE GRANITO PVT. LTD.,MORBI vs THE ACIT, CIRCLE-5, RAJKOT-GUJARAT
ITA 77/RJT/2018[2011-12]Status: Disposed22/2/2021AY 2011-12
SHRI CHETAN N. GALAIYA,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMNAGAR
ITA 441/RJT/2018[2014-15]Status: Disposed22/2/2021AY 2014-15
SMT.BEENA TEJAS PAREKH,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 361/RJT/2017[2009-10]Status: Disposed22/2/2021AY 2009-10
M/S SHREEJI CONSTRUCTION CO.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(4), RAJKOT-GUJARAT
ITA 273/RJT/2014[2003-04]Status: Disposed22/2/2021AY 2003-04
SHRI CHATURBHAI BHAGWANJIBHAI ZALARIA,MORBI vs THE INCOME TAX OFFICE, WARD-5(4), MORBI
ITA 87/RJT/2013[2006-07]Status: Disposed22/2/2021AY 2006-07
SHRI PRANJIVAN HIRJIBHAITHORIA,MORBI vs THE INCOME TAX OFFICE, WARD-5(4), MORBI
ITA 85/RJT/2013[2006-07]Status: Disposed22/2/2021AY 2006-07
RAMESHBHAI POPATBHAI BUTANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), AMRELI
ITA 531/RJT/2013[2008-09]Status: Disposed22/2/2021AY 2008-09
RAMESHBHAI POPATBHAI BUTANI,RAJKOT-GUJARAT vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE-2, JUNAGADH
ITA 501/RJT/2013[2008-09]Status: Disposed22/2/2021AY 2008-09
RAMESHBHAI POPATBHAI BUTANI,RAJKOT-GUJARAT vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE-2, JUNAGADH
ITA 500/RJT/2013[2008-09]Status: Disposed22/2/2021AY 2008-09
ASHWINBHAI CHUNILAL BHAYANI,OKHA vs INCOME TAX OFFICER, WARD-1(4), DWARKA
ITA 364/RJT/2017[2013-14]Status: Disposed10/2/2021AY 2013-14
ANILBHAI CHUNILAL BHAYANI,OKHA vs INCOME TAX OFFICER, WARD-1(4), DWARKA
ITA 363/RJT/2017[2013-14]Status: Disposed10/2/2021AY 2013-14
SHAH JAYSUKH SHANTILAL HUF,THANGADH, SURENDRANAGAR vs THE ITO, WARD-5, SURENDRANAGAR
ITA 99/RJT/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SMT. JAYABEN SHANTILAL SHAH,THANGADH, DIST. SURENDRANAGAR vs THE ITO, WARD-5, SURENDRANAGAR
ITA 98/RJT/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SHRI DEEP JAYSUKH SHAH,THANGADH, DIST. SURENDRANAGAR vs THE ITO, WARD-5, SURENDRANAGAR
ITA 97/RJT/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SHRI KRISHNA MAHESH THACKER, RAJKOT,RAJKOT vs THE PR.CIT-1, RAJKOT, RAJKOT
ITA 96/RJT/2019[2015-16]Status: Disposed28/1/2021AY 2015-16
