← All Benches

ITAT Rajkot Bench

3,677 judgments

SHRI OM PRAKASH MAHESHWARI,JAMNAGAR vs THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT

ITA 391/RJT/2017[2011-12]Status: Disposed3/3/2021AY 2011-12

M/S HIMATLAL HARJIVANDAS & CO.,UNA vs INCOME TAX OFFICER, WARD-4, VERAVAL

ITA 370/RJT/2017[2014-15]Status: Disposed3/3/2021AY 2014-15

SMT. VISHAKHABEN CHOVATIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CEN.CIR.-1, RAJKOT-GUJARAT

ITA 456/RJT/2016[2012-13]Status: Disposed3/3/2021AY 2012-13

SHRI BHAVESH CHOVATIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CEN.CIR.-1, RAJKOT-GUJARAT

ITA 454/RJT/2016[2012-13]Status: Disposed3/3/2021AY 2012-13

MADUBEN RAMGOPAL MAHESHWARI,JAMNAGAR vs THE ASSTT. COMMR. INCOME TAX, CEN.CIR.1, RAJKOT-GUJARAT

ITA 435/RJT/2016[2013-14]Status: Disposed3/3/2021AY 2013-14

SHRI RAKESHBHAI PRATAPBHAI RAJDEV,RAJKOT-GUJARAT vs THE JT. COMMR. OF INCOME TAX, WARD-2(3), RAJKOT-GUJARAT

ITA 691/RJT/2014[2010-11]Status: Disposed3/3/2021AY 2010-11

SHRI GAUTAM P. DOMADIA,RAJKOT vs THE DCIT, CENTRAL CIRCLE-1, RAJKOT

ITA 118/RJT/2019[2014-15]Status: Disposed24/2/2021AY 2014-15

SHRI TULSIBHAI DEVRAJBHAI PATEL,MORBI vs THE INCOME TAX OFFICER, WARD-5(3), MORBI

ITA 63/RJT/2018[2006-07]Status: Disposed24/2/2021AY 2006-07

SHRI TULSIBHAI DEVRAJBHAI PATEL,MORBI vs THE INCOME TAX OFFICER, WARD-5(3), MORBI

ITA 62/RJT/2018[2005-06]Status: Disposed24/2/2021AY 2005-06

SHRI TULSIBHAI DEVRAJBHAI PATEL,MORBI vs THE INCOME TAX OFFICER, WARD-5(3), MORBI

ITA 61/RJT/2018[2004-05]Status: Disposed24/2/2021AY 2004-05

SHRI KIRANCHAND MAGANLAL GULGULIA,JAMNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMNAGAR

ITA 431/RJT/2018[2015-16]Status: Disposed24/2/2021AY 2015-16

SHRI MAHESHCHANDRA PRABHULAL MEHTA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR

ITA 419/RJT/2018[2015-16]Status: Disposed24/2/2021AY 2015-16

SHRI MITESH NATHULAL LAVTI,JAMNAGAR vs THE INCOME TAX OFFICER- WARD-1(3), JAMNAGAR

ITA 418/RJT/2018[2015-16]Status: Disposed24/2/2021AY 2015-16

SHRI BHAVIN KISHORCHANDRA MEHTA,JAMNAGAR vs THE ACIT, CIRCLE-1, JAMNAGAR

ITA 373/RJT/2018[2013-14]Status: Disposed24/2/2021AY 2013-14

M/S. SHREE PARSHWANATH CEMENT PVT. LTD.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1 (1) (1), RAJKOT-GUJARAT

ITA 343/RJT/2018[2007-08]Status: Disposed24/2/2021AY 2007-08

HITESH M. BAGDAI,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT

ITA 393/RJT/2013[2007-08]Status: Disposed24/2/2021AY 2007-08

SHRI SHANKARBHAI MANSINGBHAI KOTHARIYA,AHMEDABAD vs THE ITO, WARD-2, SURENDRA NAGAR

ITA 14/RJT/2020[2012-13]Status: Disposed23/2/2021AY 2012-13

SHRI SHANKARBHAI MANSINGBHAI KOTHARIYA,AHMEDABAD vs THE ITO, WARD-2, SURENDRA NAGAR

ITA 13/RJT/2020[2011-12]Status: Disposed23/2/2021AY 2011-12

M/S. SILVER ENGINEERING CO.,RAJKOT-GUJARAT vs INCOME TAX OFFICER, WARD-1(2)(2), RAJKOT-GUJARAT

ITA 9/RJT/2019[2012-13]Status: Disposed23/2/2021AY 2012-13

M/S. PULSAR TILES,MORBI vs THE JOINT CIT, MORBI CIRCLE, MORBI

ITA 266/RJT/2019[2015-16]Status: Disposed23/2/2021AY 2015-16