← All Benches
ITAT Rajkot Bench
3,677 judgments
THE ASSISTANT COMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT vs M/S. RAJMOTI GRANITE LTD., MORBI
ITA 502/RJT/2013[2009-10]Status: Disposed24/3/2021AY 2009-10
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs M/S. RAMCO CERAMIC LTD., MORBI
ITA 304/RJT/2013[2009-10]Status: Disposed24/3/2021AY 2009-10
TERAPANTH FOODS LTD.,GANDHIDHAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONALTAXATION, GANDHIDHAM
ITA 275/RJT/2013[2003-04]Status: Disposed24/3/2021AY 2003-04
TERAPANTH FOODS LTD.,GANDHIDHAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONALTAXATION, GANDHIDHAM
ITA 274/RJT/2013[2002-03]Status: Disposed24/3/2021AY 2002-03
SHRI MOHANLAL LALJIBHAI GHODASARA(HUF),JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(2), JUNAGADH
ITA 44/RJT/2016[2011-12]Status: Disposed23/3/2021AY 2011-12
M/S. PSK MINARAL DEVELOPMENT PVT. LTD.,GANDHIDHAM vs THE DY. COMM. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 37/RJT/2020[2014-15]Status: Disposed18/3/2021AY 2014-15
M/S. PSK MINARAL DEVELOPMENT PVT. LTD.,GANDHIDHAM vs THE DY. COMM. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 36/RJT/2020[2013-14]Status: Disposed18/3/2021AY 2013-14
M/S. PSK MINARAL DEVELOPMENT PVT. LTD.,GANDHIDHAM vs THE DY. COMM. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 35/RJT/2020[2012-13]Status: Disposed18/3/2021AY 2012-13
M/S. MUNDRA FINANCE SERVICE,RAJKOT vs THE ITO, WARD-3 (1) (2), RAJKOT
ITA 77/RJT/2019[2014-15]Status: Disposed18/3/2021AY 2014-15
SHRI KIRIT PRABHUBHAI KOTECHA,JAMNAGAR vs THE ITO, WARD-2 (1), JAMNAGAR
ITA 279/RJT/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
MURLIDHAR TRACTORS,JAMNAGAR vs THE ACIT, CIR-3, JAMNAGAR
ITA 223/RJT/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
SHRI NILESH KANJIBHAI DHADUK,GONDAL vs THE ITO, WARD-1 (2) (1), RAJKOT
ITA 95/RJT/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
ADITYA CONTAINER FREIGHT STATION PVT. LTD.,GANDHIDHAM-KUTCH vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM-KUTCH
ITA 17/RJT/2019[2012-13]Status: Disposed3/3/2021AY 2012-13
SHRI MAHESHKUMAR BHAGVANDAS MAKHECHA,VADODARA vs THE DCIT, INTERNATONAL TAXATION, RAJKOT
ITA 157/RJT/2019[2011-12]Status: Disposed3/3/2021AY 2011-12
M/S. FABULLA CERAMIC PVT. LTD.,MORBI vs THE DEPUTY COMMISSIONER OF INCOME TAX, MORBI CIRCLE, MORBI
ITA 43/RJT/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
SHRI PIYUSH SHAMBHUBHAI GONDALIYA,RAJKOT vs THE ACIT, CIRCLE-2(2), RAJKOT
ITA 369/RJT/2018[2015-16]Status: Disposed3/3/2021AY 2015-16
M/S HIMATLAL HARJIVANDAS & CO.,UNA vs INCOME TAX OFFICER, WARD-4, VERAVAL
ITA 348/RJT/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
LILAVATI HARAKHACHAND SHAH, JAMNAGAR,JAMNAGAR vs THE INCOME TAX OFFICER, TDS-3, JAMNAGAR, JAMNAGAR
ITA 306/RJT/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
SHRI VASANTBHAI HARIBHAI GAJERA,SURAT vs THE ASST. CIT, CENTRAL CIRCLE-1, RAJKOT
ITA 177/RJT/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
M/S. ESSEN SALES CORPORATION,RAJKOT vs THE ITO WARD-1 (1), RAJKOT
ITA 155/RJT/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
