TERAPANTH FOODS LTD.,GANDHIDHAM vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONALTAXATION, GANDHIDHAM
ITA 275/RJT/2013Status: DisposedITAT Rajkot24 March 2021AY 2003-04
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Imtiyaz Shaikh Z Chorlekar vs. Salman ShaikhBombay · 21 Oct 2026
- S. Nithyananda vs. State Of KarnatakaKarnataka · 17 Oct 2026
- Ritik vs. State Of M.P.Madhya Pradesh · 16 Oct 2026
- Venkadeswara Grill Works vs. The Joint Commissioner (St)Madras · 16 Oct 2026
- Mufti Clothing And Co vs. The Assistant Commissioner (St)Madras · 16 Oct 2026