← All Benches
ITAT Rajkot Bench
3,677 judgments
THE JUNAGADH JILLA SAHAKARI BANK LTD.,JUNAGADH-362001. vs THE DEPUTY COMMR. OF INCOME TAX, JUNAGADH CIRCLE, JUNAGADH
ITA 246/RJT/2019[2009-10]Status: Disposed25/3/2021AY 2009-10
SHRI NITINBHAI VITHALBHAI PANSURIYA,AMRELI vs THE ITO-WARD-3(1)(5), AMRELI
ITA 210/RJT/2019[2015-16]Status: Disposed25/3/2021AY 2015-16
SMT. MOTIBEN DAYABHAI RABARI,PORBADAR vs THE ITO, WARD-2(4), PORBANDAR
ITA 202/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
RAMBHIBEN DAYA RABARI,PORBANDAR vs THE ITO-WARD-2(4), PORBANDAR
ITA 201/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
SHRI KARSHANBHAI DAYABHAI RABARI,PORBADAR vs THE ITO, WARD-2(4), PORBANDAR
ITA 200/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
KADVIBEN DAYA RABARI,PORBANDAR vs ITO-WARD-2(4), PORBANDAR
ITA 199/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
SMT. HIRIBEN DAYABHAI RABARI, L/H. JESA DAYA MORI,PORBADAR vs THE ITO, WARD-2(4), PORBANDAR
ITA 198/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
LATE RANA MESUR RABARI, L/H. RANI RANA MORI,PORBANDAR vs THE ITO-WARD-2 (4), PORBANDAR
ITA 196/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
SHRI JESHABHAI DAYABHAI RABARI,PORBADAR vs THE ITO, WARD-2(4), PORBANDAR
ITA 195/RJT/2019[2013-14]Status: Disposed25/3/2021AY 2013-14
GUJARAT STATE LION CONSERVATION SOCIETY,JUNAGADH vs THE DY. COMMR. INCOME TAX, EXEMP.-CIRCLE-2, AHMEDABAD-GUJARAT
ITA 139/RJT/2018[2014-15]Status: Disposed25/3/2021AY 2014-15
KRUSHNABA P. JADEJA,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIR.-1(1), RAJKOT-GUJARAT
ITA 87/RJT/2017[2013-14]Status: Disposed25/3/2021AY 2013-14
KHIMJI TIDABHAI MAKWANA,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-2, RAJKOT
ITA 212/RJT/2017[2011-12]Status: Disposed25/3/2021AY 2011-12
SHRI BHARATKUMAR M. DATTANI,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 470/RJT/2011[1992-93]Status: Disposed25/3/2021AY 1992-93
SHRI BHARATKUMAR M. DATTANI,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 469/RJT/2011[1991-92]Status: Disposed25/3/2021AY 1991-92
SMT. JASVANTIBEN JAYSHUKHLAL SUTARIA,JAMNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 414/RJT/2018[2015-16]Status: Disposed24/3/2021AY 2015-16
LR2 MANAGEMENT K/S [AS FOREIGN COMMR. MANAGER/AGENT OF PRINCIPAL FREIGHT BENEFICIARY, TORM A/S],JAMNAGAR vs THE DEPUTY COMISSIONER OF INCOME TAX, INTER. TAXA., RAJKOT
ITA 301/RJT/2017[2013-14]Status: Disposed24/3/2021AY 2013-14
SHRI RAHULMOHAN R. BAKSHI,JAMNAGAR vs THE ASSISTANT COMMR. INCOME TAX,CIR-1, JAMNAGAR
ITA 224/RJT/2016[2011-12]Status: Disposed24/3/2021AY 2011-12
SHRI SHIVJI KARSAN CHHABADIYA,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIRCLE, GANDHIDHAM
ITA 143/RJT/2016[2012-13]Status: Disposed24/3/2021AY 2012-13
THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs SHRI SHIVJI KARSANDAS CHABBADIYA, MANDVI-KUTCH
ITA 109/RJT/2016[2011-12]Status: Disposed24/3/2021AY 2011-12
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S HI-CON TECHNOCAST PVT. LTD., RAJKOT-GUJARAT
ITA 578/RJT/2015[2012-13]Status: Disposed24/3/2021AY 2012-13