← All Benches
ITAT Rajkot Bench
3,677 judgments
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs SMT. DAHIBEN S. GADHVI, BHUJ
ITA 392/RJT/2016[2012-13]Status: Disposed27/5/2021AY 2012-13
CHOWGULE BROTHERS PVT. LTD.,GANDHIDHAM vs INCOME TAX OFFICER, INTL. TAXN., GANDHIDHAM
ITA 11/RJT/2020[2018-19]Status: Disposed21/5/2021AY 2018-19
CHOWGULE BROTHERS PVT. LTD.,GANDHIDHAM vs INCOME TAX OFFICER, INTL. TAXN., GANDHIDHAM
ITA 10/RJT/2020[2017-18]Status: Disposed21/5/2021AY 2017-18
SMT. MANJULABEN GANPATBHAI PARMAR,WADHAVAN, DIST. SURENDRANAGAR vs THE ITO, WARD-4, SURENDRANAGAR
ITA 292/RJT/2019[2011-12]Status: Disposed21/5/2021AY 2011-12
SHRI VIPULBHAI KESHAVBHAI UNDHAD,AMRELI vs THE I.T.O., WARD-3(1)(3), RAJKOT
ITA 212/RJT/2019[2016-17]Status: Disposed21/5/2021AY 2016-17
SHRI JAGDISHBHAI K. BHARADIA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2)(5), RAJKOT-GUJARAT
ITA 18/RJT/2019[2014-15]Status: Disposed21/5/2021AY 2014-15
M/S. PAVAN ENTERPRISE,RAJKOT vs THE INCOME TAX OFFICER, WARD, 1(4), RAJKOT
ITA 405/RJT/2018[2006-07]Status: Disposed21/5/2021AY 2006-07
SHRINE ENGINEERING PVT. LTD.,PORBANDAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAAGAR
ITA 354/RJT/2018[2013-14]Status: Disposed21/5/2021AY 2013-14
SHRINE ENGINEERING PVT. LTD.,PORBANDAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAAGAR
ITA 124/RJT/2018[2014-15]Status: Disposed21/5/2021AY 2014-15
BHAVNABEN PRADIPKUMAR DHANESHA,JUNAGADH vs ASSISTANT COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI
ITA 475/RJT/2017[2014-15]Status: Disposed21/5/2021AY 2014-15
PRAGATI TEXTILE CORPORATION,JETPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 309/RJT/2015[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S. SONIC JEWELLERS,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4), RAJKOT-GUJARAT
ITA 173/RJT/2015[2010-11]Status: Disposed13/5/2021AY 2010-11
SHRI KISHORBHAI V. VIRAMGAMA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 436/RJT/2014[2011-12]Status: Disposed5/5/2021AY 2011-12
SHRI KISHORBHAI V. VIRAMGAMA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 435/RJT/2014[2009-10]Status: Disposed5/5/2021AY 2009-10
SHRI KISHORBHAI V. VIRAMGAMA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 434/RJT/2014[2008-09]Status: Disposed5/5/2021AY 2008-09
SHRI KISHORBHAI V. VIRAMGAMA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 433/RJT/2014[2007-08]Status: Disposed5/5/2021AY 2007-08
SHRI KISHORBHAI V. VIRAMGAMA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT-GUJARAT
ITA 432/RJT/2014[2006-07]Status: Disposed5/5/2021AY 2006-07
LR2 MANAGEMENT K/S AGENT OF F.B. MAERSK TANKERS, C/O INTEROCEAN SHIPPING (INDIA) PVT. LTD.,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, (INTERNATIONAL TAXATION), RAJKOT-GUJARAT
ITA 90/RJT/2016[2014-15]Status: Disposed26/3/2021AY 2014-15
LR2 MANAGEMENT K/S AGENT OF F.B. MAERSK TANKERS, C/O INTEROCEAN SHIPPING (INDIA) PVT. LTD.,JAMNAGAR vs THE DY. COMMR. OF INCOME TAX, (INTERNATIONAL TAXATION), RAJKOT-GUJARAT
ITA 89/RJT/2016[2014-15]Status: Disposed26/3/2021AY 2014-15
SHRI DINESHBHAI MADHUBHAI KABARIYA,AMRELI vs THE INCOME TAX OFFICER, WARD-3(1) (4), AMRELI
ITA 247/RJT/2019[2011-12]Status: Disposed25/3/2021AY 2011-12
