← All Benches

ITAT Rajkot Bench

3,677 judgments

SHRI DHARMESH KURJIBHAI KHOONT, RAJKOT,RAJKOT (GUJ.) vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT

ITA 303/RJT/2018[2014-15]Status: Disposed8/7/2021AY 2014-15

SHRI DHARMESH KURJIBHAI KHOONT, RAJKOT,RAJKOT (GUJ.) vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT

ITA 302/RJT/2018[2009-10]Status: Disposed8/7/2021AY 2009-10

M/S SAJAVAT SALES AGENCY,RAJKOT vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT

ITA 412/RJT/2017[2008-09]Status: Disposed8/7/2021AY 2008-09

SMT. SMITA MANHARLAL KOTECHA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2 (1) (1), RAJKOT

ITA 380/RJT/2017[A.Y- 2014-15]Status: Disposed8/7/2021

M/S SHAMJI VALJI & CO.,AMRELI vs INCOME TAX OFFICER, WARD-2, AMELI

ITA 71/RJT/2018[1995-96]Status: Disposed25/6/2021AY 1995-96

M/S SHAMJI VALJI & CO.,AMRELI. vs INCOME TAX OFFICER, WARD-2, AMRELI

ITA 70/RJT/2018[1991-92]Status: Disposed25/6/2021AY 1991-92

M/S SHAMJI VALJI & CO.,AMRELI. vs INCOME TAX OFFICER, WARD-2, AMRELI

ITA 69/RJT/2018[1990-91]Status: Disposed25/6/2021AY 1990-91

PRASHANT KIRITBHAI ASHAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), RAJKOT-GUJARAT

ITA 444/RJT/2018[2010-11]Status: Disposed25/6/2021AY 2010-11

SHRI HIRANAND BHULCHAND RAJVANI,JETPUR vs THE ACIT-CIRCLE-1(2), RAJKOT

ITA 361/RJT/2018[2013-14]Status: Disposed25/6/2021AY 2013-14

AVNI KALPESHBHAI CHHICHHIYA,JUNAGADH vs INCOME TAX OFFICER, WARD-3, JUNAGADH

ITA 27/RJT/2018[2013-14]Status: Disposed25/6/2021AY 2013-14

PRASHANT KIRITBHAI ASHAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(1), RAJKOT-GUJARAT

ITA 91/RJT/2017[2010-11]Status: Disposed25/6/2021AY 2010-11

SHRI BALKRUSHNA RAVICHANDRA MEHTA,MUMBAI vs THE DCIT, CIRCLE-2, RAJKOT, RAJKOT

ITA 2/RJT/2021[2007-08]Status: Disposed22/6/2021AY 2007-08

SHRI BALKRUSHNA RAVICHANDRA MEHTA,MUMBAI vs THE DCIT, CIRCLE-2, RAJKOT, RAJKOT

ITA 1/RJT/2021[2006-07]Status: Disposed22/6/2021AY 2006-07

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT vs SHRI BALKRISHNA R. MEHTA, RAJKOT

ITA 121/RJT/2020[2007-08]Status: Disposed22/6/2021AY 2007-08

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT vs SHRI BALKRISHNA R. MEHTA, RAJKOT

ITA 120/RJT/2020[2006-07]Status: Disposed22/6/2021AY 2006-07

SHRI PRAVINBHAI RAMJIBHAI SURANI,JUNAGADH vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2, RAJKOT-GUJARAT

ITA 299/RJT/2016[2012-13]Status: Disposed22/6/2021AY 2012-13

SHRI PRAVINBHAI RAMJIBHAI SURANI,JUNAGADH vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2, RAJKOT-GUJARAT

ITA 298/RJT/2016[2011-12]Status: Disposed22/6/2021AY 2011-12

ISHWARBHAI BHADABHAI BAMBHROLIA, AMRELI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), AMRELI

ITA 185/RJT/2014[2009-10]Status: Disposed16/6/2021AY 2009-10

SURESH JADAV NAKUM,JAMNAGAR vs THE PR. COMMR. OF INCOME TAX, JAMNAGAR

ITA 180/RJT/2016[2011-12]Status: Disposed14/6/2021AY 2011-12

MORBI PLOT JAIN TAP GACHH SANGH,MORBI vs ASSTT. COMMR. OF INCOME TAX(CPC), BANGLORE

ITA 428/RJT/2017[2014-15]Status: Disposed3/6/2021AY 2014-15