← All Benches
ITAT Rajkot Bench
3,677 judgments
THE ITO, WARD-4, MORBI vs M/S RAIYANI COTTON INDUSTRIES, MORBI
ITA 129/RJT/2016[2011-12]Status: Disposed18/8/2021AY 2011-12
SHRI OSHAM JAIN TEMPLE TRUST, RAJKOT,AT . PATANVAV, TALUKA DHORAJI, DIST. RAJKOT vs THE CIT(A)-2, RAJKOT, RAJKOT
ITA 92/RJT/2021[2010-11]Status: Disposed5/8/2021AY 2010-11
SMT. GITABEN LAXMANBHAI GARASONDHIYA,RAJKOT vs THE ITO, WARD-2 (1) (2), RAJKOT
ITA 41/RJT/2020[2011-12]Status: Disposed5/8/2021AY 2011-12
JAY GANESH AUTO CENTRE,RAJKOT vs THE DCIT, CIRCLE-3(1), RAJKOT
ITA 122/RJT/2019[2008-09]Status: Disposed5/8/2021AY 2008-09
SHREE VELJI JHINA GORASIA CHARITABLE TRUST,MADHAPAR, BHUJ-KUTCH vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 228/RJT/2018[2018-19]Status: Disposed5/8/2021AY 2018-19
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, JAMNAGAR vs SHRI MERAMAN H. PARMAR, JAMNAGAR
ITA 42/RJT/2016[2012-13]Status: Disposed30/7/2021AY 2012-13
M/S RAMESHWAR WORKS,GANDHIDHAM vs ASSTT. COMMR. OF INCOME TAX, CEN.CIR-2, RAJKOT
ITA 33/RJT/2018[2012-13]Status: Disposed20/7/2021AY 2012-13
M/S. REVA INFRASTRUCTURE INCORPORATION,RAJKOT vs THE DCIT- CENTRAL CIRCLE-1, RAJKOT
ITA 151/RJT/2019[2011-12]Status: Disposed8/7/2021AY 2011-12
M/S. REVA INFRASTRUCTURE INCORPORATION,RAJKOT vs THE DCIT- CENTRAL CIRCLE-1, RAJKOT
ITA 150/RJT/2019[2010-11]Status: Disposed8/7/2021AY 2010-11
M/S. REVA INFRASTRUCTURE INCORPORATION,RAJKOT vs THE DCIT- CENTRAL CIRCLE-1, RAJKOT
ITA 389/RJT/2018[2009-10]Status: Disposed8/7/2021AY 2009-10
M/S. REVA INFRASTRUCTURE INCORPORATION,RAJKOT vs THE ACIT- CENTRAL CIRCLE-1, RAJKOT
ITA 388/RJT/2018[2008-09]Status: Disposed8/7/2021AY 2008-09
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 318/RJT/2018[2015-16]Status: Disposed8/7/2021AY 2015-16
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 317/RJT/2018[2014-15]Status: Disposed8/7/2021AY 2014-15
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 316/RJT/2018[2013-14]Status: Disposed8/7/2021AY 2013-14
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 315/RJT/2018[2012-13]Status: Disposed8/7/2021AY 2012-13
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 314/RJT/2018[2011-12]Status: Disposed8/7/2021AY 2011-12
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 313/RJT/2018[2010-11]Status: Disposed8/7/2021AY 2010-11
M/S SAJAVAT SALES AGENCY,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
ITA 312/RJT/2018[2009-10]Status: Disposed8/7/2021AY 2009-10
M/S. UNITED ENGINEERS, RAJKOT,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RAJKOT, RAJKOT
ITA 305/RJT/2018[2012-13]Status: Disposed8/7/2021AY 2012-13
SHRI DHARMESH KURJIBHAI KHOONT, RAJKOT,RAJKOT (GUJ.) vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT
ITA 304/RJT/2018[2015-16]Status: Disposed8/7/2021AY 2015-16